M/S SINGHAL CONSTRUCTION vs. I T APPELLATE TRIBUNAL

IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH JAIPUR D.B. Income Tax Appeal No.144/2002

M/s Singhal Industries vs. Income Tax Appellate Tribunal & Ors. Date of Order : 30th August, 2016 HON'BLE MR. JUSTICE K.S. JHAVERI HON'BLE MR. JUSTICE AJAY RASTOGI Mr. R.P. Garg for the appellant. Mrs. Parinitoo Jain for the respondents. Learned counsel for the appellant submits that this appeal has become infructuous. The appeal is dismissed as having become infructuous. (AJAY RASTOGI),J. (K.S.JHAVERI),J. A.Sharma/18