Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,804 total)
MEENA KOTHARI,MUMBAI vs ADDL CIT CIR 16(1), MUMBAI
ITA 5350/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 11(1)(2), MUMBAI vs MADHU RAMESH BHEL, MUMBAI
ITA 6116/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO, NEW DELHI vs SHRI VINOD MAHAJAN, NEW DELHI
ITA 6607/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO(E), NEW DELHI vs CONSUMER ELECTRONICS & APPLIANCES MANUFACTURES ASSOCIATON, NOIDA
ITA 6565/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. SOUTH ASIAN HOSPITALITY SERVICES (P) LTD., NEW DELHI
ITA 6562/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, DEHRADUN vs M/S. HOTEL MUSSOORIE CLUB, DEHRADUN
ITA 6466/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, DEHRADUN vs M/S. HOTEL MUSSOORIE CLUB, DEHRADUN
ITA 6465/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, DEHRADUN vs M/S. HOTEL DOON CASTLE, DEHRADUN
ITA 6464/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S. POONAM HASSIJA NEHA HASSIJA, NEW DELHI
ITA 6435/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
BHAGWATI PRINTERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5575/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
PRAVEEN KUMAR MITTAL,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 5542/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
PRAVEEN KUMAR MITTAL,BULANDSHAHR vs ITO, BULANDSHAHR
ITA 5541/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI SHYAM LAL,RAMPUR vs ITO, RAMPUR
ITA 5518/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO (E), NEW DELHI vs DEVELOPMENT INNOVATION TRUST, NEW DELHI
ITA 4310/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. DEEPAK KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 3629/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH. SANJAY VERMA,NEW DELHI vs ITO, NEW DELHI
ITA 3628/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, ROHTAK vs SH. DHARAM SINGH NANDAL, ROHTAK
ITA 3546/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. MUDDASIR NAZAR,NEW DELHI vs ITO, NEW DELHI
ITA 3515/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. VINOD JAIN,DELHI vs ITO, NEW DELHI
ITA 3438/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S GOA BAMBAY ROADLINES vs CIT, HISAR
ITA 3104/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. GURU KRIPA AGRO FOODS,HARYANA vs ITO, KARNAL
ITA 2188/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
RAGHUBAR DAYAL GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 4417/DEL/2012[01/04/1995 to 20/12/2001]Status: DisposedITAT Delhi
GE MONEY FINANCIAL SERVICES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 13/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. GE MONEY FINANCIAL SERVICES LTD., NEW DELHI
ITA 5854/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
GE MONEY FINANCIAL SERVICES (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4235/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
GE MONEY FINANCIAL SERVICES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4206/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. vs DCIT, CIRCLE-12(1),
ITA 1357/DEL/2005[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
COMMNR.,CENTRAL EXCISE, MADRAS vs M/S. ADISON & CO. LTD
C.A. No.-007906-007906 - 2002ITAT SC
COMMNR.,CENTRAL EXCISE, MADRAS vs M/S. ADISON & CO. LTD
C.A. No.-007906-007906 - 2002ITAT ANIL R. DAVE
AMITAVA ROY
L. NAGESWARA RAO
MOHAMMED NIAZ vs THE INCOME TAX OFFICER (INV)
WP(C)/24783/2016ITAT Kerala
HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
