Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,804 total)
THE WALLACE FLOUR MILLS CO. LTD. vs THE C.I.T.CENTRAL CIRCLE-I.
ITR/104/1999ITAT Bombay
PRINCIPAL COMMISSIONER OF I T JAIPUR-1 vs SHRI NARAIN DAS MUKHIJA
ITA/136/2015ITAT Rajasthan
S.GOPALAKRISHNAN vs COMMISSIONER OF INCOME TAX
ITA/55/2010ITAT Kerala
M/S.SKYLINE BUILDERS, KOCHI-35 vs THE COMMNR. OF INCOME TAX, KOCHI
ITA/1606/2009ITAT Kerala
M/S.NITTA GELATINE INDIA LTD. vs ASST. COMMISSIONER OF INCOMETAX,
ITA/88/2009ITAT Kerala
COMMISSIONER OF INCOME TAX KOT vs M/S ZENITH COMMERCIAL AGENCIES
ITA/38/2004ITAT Rajasthan
COMMISSIONER OF WEALTH TAX vs SMT.BALLABH KUMARI
WTR/11/1999ITAT Rajasthan
DEBOTTOR TRUST ESTATE OF RAMMOHAN MULLICK,KOLKATA vs ITO, WARD - 43(4), KOLKATA, KOLKATA
ITA 216/KOL/2016[2002-2003]Status: DisposedITAT KolkataAY 2002-2003
SRIJAN VINIMAY PVT. LTD.,KOLKATA vs ITO, WD-12(1), KOLKATA, KOLKATA
ITA 975/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S THE PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD.,KOLKATA vs DCIT, CIR-3(1), KOLKATA, KOLKATA
ITA 445/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S BIRENDRA CHANDRA SAHA,KOLKATA vs ACIT, CIR-39, KOLKATA, KOLKATA
ITA 541/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
D.C.I.T CIR - 3,ASANSOL, ASANSOL vs M/S SANJAY TRANSPORT AGENCY, BURDWAN
ITA 830/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
I.T.O WD - 7(3),KOLKATA., KOLKATA vs M/S SHREE BANKE BEHARI ENTERPRISES PRIVATE LIMITED., KOLKATA
ITA 350/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
MR. ANSHUL JAIN,KOLKATA vs D.C.I.T.CENTRAL CIRCLE-III, KOLKATA, KOLKATA
ITA 2879/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MR. MANISH MIMANI,KOLKATA vs J.C.I.T.(OSD), CENTRAL CIRCLE-V, KOLAKTA, KOLKATA
ITA 2873/KOL/2013[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
D.C.I.T CC - V,KOLKATA, KOLKATA vs M/S SAI IRON INDIA LTD, KOLKATA
ITA 1087/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCIT, CENTRAL CIRCLE - XI, KOLKATA, KOLKATA vs SHRI HARISH KUMAR SARAWGI, KOLKATA
ITA 1496/KOL/2011[2004-05]Status: DisposedITAT KolkataAY 2004-05
HARISH KUMAR SARAWGI,KOLKATA vs DCIT, CENTRAL CIRCLE - XI, KOLKATA, KOLKATA
ITA 1222/KOL/2011[2003-04]Status: DisposedITAT KolkataAY 2003-04
M/S. SEAKING ENTERPRISE,KOLKATA vs ITO, WARD - 28(2), KOLKATA
ITA 1670/KOL/2009[2006-07]Status: DisposedITAT KolkataAY 2006-07
M/S JAS TELECOM PRIVATE LIMITED vs UNION OF INDIA
WA/34/2016ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
ALLEGIS SERVICES (INDIA) PRIVATE LIMITED
COP/18/2016ITAT Karnataka
L.NARAYANA SWAMY
M/S CATHODIC CONTROL CO. LTD., vs UNION OF INDIA
WA/2648/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
OFFICIAL LIQUIDATOR
OLR/11/2016ITAT Karnataka
L.NARAYANA SWAMY
SYNDICATE BANK vs THE DEPUTY COMMISSIONER OF INCOME TAX
WA/2652/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
M/S PROCESS PUMPS vs UNION OF INDIA
WA/2650/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
UNION OF INDIA vs SRI. T. KRISHNAPPA
WP/24024/2016ITAT Karnataka
S.N.SATYANARAYANA,JAYANT PATEL
SRI.FATHERAJ SINGHVI, vs UNION OF INDIA
WA/2663/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
TVA INFOTECH PRIVATE LIMITED
COP/17/2016ITAT Karnataka
L.NARAYANA SWAMY
OFFICIAL LIQUIDATOR
OLR/10/2016ITAT Karnataka
L.NARAYANA SWAMY
IMTIYAZ AMIRULLAH KHAN,MUMBAI vs ITO 17(2)(4), MUMBAI
ITA 2018/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11