Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,591 total)
SHYAMALA VASUDEVAN,MUMBAI vs ITO 21(3)(2), MUMBAI
ITA 6824/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 3(1)(2), MUMBAI vs MADHURI DOOT, MUMBAI
ITA 5546/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 3(1)(2), MUMBAI vs MADHURI DHOOT, MUMBAI
ITA 5545/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 7(3) vs VASTU KIRTI ENTERPRISES P.LTD, MUMBAI
ITA 5533/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TRIUMPH INTERNATIONAL FINANCE INDIA LTD,MUMBAI vs ASST CIT CEN CIR 40, MUMBAI
ITA 7518/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MEENA KOTHARI,MUMBAI vs ACIT CIRCLE-16 (1), MUMBAI
ITA 7505/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SAURASHTRA FUELS P.LTD,MUMBAI vs ASST CIT CIR 3(3), MUMBAI
ITA 7452/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 18(3)(1), MUMBAI vs ASHOK BHIMRAO MOKASHI, MUMBAI
ITA 7053/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADITYA BIRLA MINACS WORLDWIDE LTD,MUMBAI vs JT CIT OSD 8(1), MUMBAI
ITA 620/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JCIT (OSD) 8(1), MUMBAI vs ADITYA BIRLA MINACS WORLDWIDE LTD ( FORMELRY KNOWN AS TRANSWORKS INFORMATION SERVICES LTD), MUMBAI
ITA 610/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 10(1), MUMBAI vs MAHANAGAR GAS LTD, MUMBAI
ITA 5330/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NETMAGIC SOLUTIONS P.LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 5160/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KOTAK MAHINDRA BANK LTD,MUMBAI vs ITO (IT)) TDS 3, MUMBAI
ITA 3901/MUM/2013[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 10(1), MUMBAI vs LANDMARK LTD, MUMBAI
ITA 1347/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADVANCE POWER DISPLAY SYSTEMS LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 4803/MUM/2011[1997-98]Status: DisposedITAT MumbaiAY 1997-98
DCIT 8(1), MUMBAI vs ADVANCE POWER DISPLAY SYSTEMS LTD, MUMBAI
ITA 4245/MUM/2011[1997-98]Status: DisposedITAT MumbaiAY 1997-98
MOHANLAL M SHAH,MUMBAI vs ITO WD 19(2)(4), MUMBAI
ITA 7181/MUM/2010[2001-02]Status: DisposedITAT MumbaiAY 2001-02
AJAY B. SBHARWAL,MUMBAI vs ACIT CEN CIR 6(1), MUMBAI
ITA 6048/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
AKBARALI A. PROBUNDERWALLA,MUMBAI vs ITO, WD. 1(1)(1), MUMBAI
ITA 5721/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
C.I.T. BIKANER vs SOKAT ALI
ITA/53/2014ITAT Rajasthan
PR. COMMISSIONER OF INCOME TAX-9 vs VASHISTHA BUILDERS & ENGINEERS PVT. LTD.
ITA/468/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX vs SUNIL SACHDEVA
ITA/183/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
THE BARMER CENTRAL COOPERATIVE BANK LTD. vs A.C.I.T. CIRCLE BARMER
ITA/227/2013ITAT Rajasthan
THE BARMER CENTRAL COOPERATIVE BANK LTD. vs A.C.I.T. CIRCLE BARMER
ITA/226/2013ITAT Rajasthan
GYARSI LAL VIJAY vs C I T and ORS
ITA/7/2002ITAT Rajasthan
THE BARMER CENTRAL COOPERATIVE BANK LTD. vs A.C.I.T. CIRCLE BARMER
ITA/225/2013ITAT Rajasthan
GYARSI LAL VIJAY vs C I T and ORS
ITA/8/2002ITAT Rajasthan
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S MERCER CONSULTING INDIA PVT LTD
ITA/101/2015ITAT Punjab & Haryana
MUNJAL SALES CORPORATION vs COMMISSIONER OF INCOME TAX,LUD
ITR/424/1995ITAT Punjab & Haryana
ITO, WD-51(4), KOLKATA, KOLKATA vs SRI CHHANDAK CHAKRABORTY, KOLKATA
ITA 963/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
