C.I.T. BIKANER vs. SOKAT ALI

D.B. CIVIL INCOME TAX APPEAL NO.53/2014 Commissioner of Income Tax, Bikaner vs. Sokat Ali. Date of Order :: 24.08.2016 HON'BLE MR. JUSTICE K.S. JHAVERI HON'BLE MR. JUSTICE GOVIND MATHUR Mr. Sheetal Kumbhat, for the appellant. ---- Heard learned counsel for the appellant. The findings arrived at by the Income Tax Appellate Tribunal, Jodhpur Bench, Jodhpur are pure finding of facts and the appeal does not involve any substantial question of law, which required to be adjudicated by this Court. Accordingly, the appeal is dismissed. (GOVIND MATHUR), J. (K.S. JHAVERI), J. A.K. Chouhan/- 19