Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
ITO, ROHTAK vs SH. RAM KISHAN, HARYANA
ITA 2762/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
KAITHAL TIMBERS (P) LTD,KARNAL vs JCIT, KARNAL
ITA 2610/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. SIS LIVE,GURGAON vs ACIT, NEW DELHI
ITA 1313/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
MRS. RANJANA KHULLAR,NEW DELHI vs ACIT, NEW DELHI
ITA 824/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. MMTC LTD., NEW DELHI
ITA 724/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, DEHRADUN vs M/S. EXPRO GULF LTD., MUMBAI
ITA 6589/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. VATIKA HOSPITALITY PVT. LTD., NEW DELHI
ITA 6688/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADDL. CIT, NEW DELHI vs SMT. SAROJ GUPTA, DELHI
ITA 5669/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs VATIKA HOSPITALITY PVT. LTD., NEW DELHI
ITA 2331/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
VATIKA HOSPITALITY PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2182/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SHRI PUNIT SETH, NEW DELHI
ITA 5365/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT CIRCLE-I vs THE NEW VIKAS COOPERATIVE HOUSE BUILDING SOCIETY LTD,
ITA 2214/DEL/2008[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
COMNR.OF INCOME TAX vs M/S.L.R.MAKKAR and CO
ITA/91/2006ITAT Orissa
E. MERCK (I) LTD. vs C.I.T. B.C.III
ITR/224/1999ITAT Bombay
PR. COMMISSIONER OF INCOME TAX CENTRAL DELHI-3 vs GURNAM ARORA
ITA/669/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
ITO, BHIWADI vs SADEM INDIA LTD., ALWAR
ITA 196/JPR/2016[2004-05]Status: DisposedITAT JaipurAY 2004-05
SHREE JAIN SAMITI,JAIPUR vs CIT(EXEMPTIONS), JAIPUR
ITA 904/JPR/2016[]Status: DisposedITAT Jaipur
ARUN LASHKARY,JAIPUR vs DCIT, JAIPUR
ITA 759/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
DCIT, JAIPUR vs GURU PRAGYA INFRA (P) LTD., JAIPUR
ITA 597/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
M/S. DEEPAK EXTRUSIONS PVT LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP/16380/2015ITAT Karnataka
RAGHVENDRA S.CHAUHAN
SRI K M IBRAHIM vs STATE OF KARNATAKA MINISTRY OF FINANCE
WP/9634/2009ITAT Karnataka
RAGHVENDRA S.CHAUHAN
MOHAMMED AZHAR,KOLKATA vs ACIT, CIR-33, KOLKATA, KOLKATA
ITA 611/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S ISPAT ENTERPRISES PVT. LTD.,KOLKATA vs ITO, WARD-6(2), KOLKATA, KOLKATA
ITA 1738/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
PRADIP GOSWAMI,DURGAPUR vs DCIT, CIR-1, DURGAPUR, DURGAPUR
ITA 749/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S SCHENCK PROCESS INDIA LTD.,KOLKATA vs DCIT, CIR-12, KOLKATA, KOLKATA
ITA 884/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
HINDUSTAN UNILEVER LTD.,MUMBAI vs ACIT, CIR-4, KOLKATA, KOLKATA
ITA 876/KOL/2014[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
SRI GAUTAM DUTTA,KOLKATA vs ITO, WD-34(4), KOLKATA, KOLKATA
ITA 853/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
ITO, WD-2(3), KOLKATA,KOLKATA vs M/S INFOVISION SOFTWARE PVT. LTD., KOLKATA
ITA 1083/KOL/2014[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
COMMISSIONER OF INCOME TAX DELHI -I vs ADVANCE PROJECT PVT LTD (IN THE MATTER OF AMALGAMATED CO.
ITA/372/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
NIPPON PAINT INDIA PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 779/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
