Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
SASIDHAR MALLADI,CHENNAI vs ITO, CHENNAI
ITA 3390/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs M/S. SHRIRAM CHITS TAMILNADU PVT.LTD., CHENNAI
ITA 2743/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
M/S. SRIDHAR & CO.,CHENNAI vs ITO, CHENNAI
ITA 2589/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
P.K.D.TRUST,CHENNAI vs ITO, POLLACHI
ITA 1820/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
P.K.D.TRUST,CHENNAI vs ITO, POLLACHI
ITA 1819/CHNY/2016[-]Status: DisposedITAT Chennai
PKD TRUST,CHENNAI vs ITO, POLLACHI
ITA 2053/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
VISUAL GRAPHICS COMPUTING SERVICES INDIA (P) LTD,CHENNAI vs ACIT CO CLE III (4), CHENNAI
ITA 2340/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
EPC INDUSTRIES LTD,NASHIK vs ACIT OSD 10(1), MUMBAI
ITA 3210/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SAMSONITE SOUTH ASIA P.LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 5634/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
WHITEMOON TRADING CO. P.LTD,MUMBAI vs ITO 2(3)(4), MUMBAI
ITA 5470/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SAURIN MANUBHAI PATEL,MUMBAI vs ACIT CC 25, MUMBAI
ITA 3432/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
AMOL FINANCIAL SERVICES P.LTD,MUMBAI vs DCIT 2(1), MUMBAI
ITA 2319/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BAYER CROPSCIENCE LTD,THANE vs ASST CIT 15(1)(2), MUMBAI
ITA 2248/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ICICI SECURITIES LTD,MUMBAI vs ITO (IT) TDS 3, MUMBAI
ITA 1992/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RANK COMPUTERS P.LTD,MUMBAI vs ITO 7(2)(1), MUMBAI
ITA 193/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KUONI TRAVEL (I) P.LTD,MUMBAI vs DCIT RG 3(2), MUMBAI
ITA 892/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JIGAR PALM RESORTS P.LTD,MUMBAI vs ITO 8(2)(1), MUMBAI
ITA 7628/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 15(1)(1), MUMBAI vs AAR AAR ARTS P.LTD, MUMBAI
ITA 7316/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AARTI DRUGS LTD,MUMBAI vs ADDL CIT RG 6(1), MUMBAI
ITA 6783/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
IMPERIAL PROCUREMENT SERVICES LTD,MUMBAI vs ITO 5(1)(4), MUMBAI
ITA 6674/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CIR 1, THANE vs LANXESS INDIA P.LTD, THANE
ITA 4267/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 19(2), MUMBAI vs KAMLESH N. SHAH, MUMBAI
ITA 4108/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AJIT SINGH ARORA,MUMBAI vs JCIT 20(1), MUMBAI
ITA 4062/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TRISHUL ENTERPRISES,NAVI MUMBAI vs DCIT CEN CIR 1, THANE
ITA 384/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RUCHI GLOBAL LTD,MUMBAI vs DCIT CEN CIR 40, MUMBAI
ITA 3104/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEVRAJ N VARN,MUMBAI vs ITO 19(2)(1), MUMBAI
ITA 1874/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
EMPIRE INDUSTRIES LIMITED,MUMBAI vs ADDL COMM. OF INCOME TAX RANGE 6(2), MUMBAI
ITA 1241/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 16(2), MUMBAI vs MALA RAVI CHADHA, MUMBAI
ITA 6001/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KAMALA NEVATIA CHARITABLE TRUST,MUMBAI vs DIT (E), MUMBAI
ITA 3574/MUM/2013[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT 8(2), MUMBAI vs KHANNA HOTEL P.LTD, MUMBAI
ITA 1705/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
