Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
STERLITE INFRA LTD,CHENNAI vs ACIT 2(3), MUMBAI
ITA 7220/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 2(1)(1), MUMBAI vs ARCHWAY INVESTMENTS CO. P. LTD, MUMBAI
ITA 7215/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 2(1)(1), MUMBAI vs ARCHWAY INVESTMENT CO. LTD, MUMBAI
ITA 948/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADITYA BIRLA MINACS WORLDWIDE LTD ( FORMERLY KNOWN AS TRANSWORKS INFORMATION SERVICES LTD),MUMBAI vs DCIT RG 8(3), MUMBAI
ITA 7979/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 2(1)(1), MUMBAI vs ARCHWAY INVESTMENT CO. LTD, MUMBAI
ITA 6013/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ARCHWAY INVESTMENT COMPANY LTD,MUMBAI vs ITO 2(1)(1`), MUMBAI
ITA 5598/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RUPINDER SINGH ARORA,MUMBAI vs ITO 6(1)(2), MUMBAI
ITA 204/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ARCHWAY INVESTMENT COMPANY LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 8461/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DDIT (IT) 3(1), MUMBAI vs GUJRAT PIPAVAV PORT LATD, MUMBAI
ITA 7823/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 9(2)(3), MUMBAI vs MERIT HEALTH CARE P. LTD, MUMBAI
ITA 6833/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
M/S. MAFATLAL INDUSTRIES LTD.,MUMBAI vs ITO CIR. - 6(3)(2), MUMBAI
ITA 1986/MUM/2006[1997-1998]Status: DisposedITAT MumbaiAY 1997-1998
SRI H.C. NAGARAJAIAH,BANGALORE vs ADDLC.I.T., BANGALORE
ITA 68/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S MINDMILL SOFTWARE LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 242/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
HARMEET SINGH,DELHI vs ITO, NEW DELHI
ITA 1939/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHIV KUMAR AGGARWAL,NEW DELHI vs ITO, NEW DELHI
ITA 1037/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
INSTITUTE OF MANAGEMENT EDUCATION,GHAZIABAD vs JCIT, GHAZIABAD
ITA 3422/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. RAKESH CHHABRA,DELHI vs ITO, NEW DELHI
ITA 2363/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
DHARMENDER KUMAR SINGH,GHAZIABAD vs ITO, GHAZIABAD
ITA 6023/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SWARO vs KI INDIA PRIVATE LIMITED,NEW DELHI
ITA 5622/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. SWARO vs KI INDIA PRIVATE LIMITED,NEW DELHI
ITA 5621/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. SWAROSKI INDIA PVT. LTD., NEW DELHI
ITA 5497/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. SWAROSKI INDIA PVT. LTD., NEW DELHI
ITA 5496/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs ANAND PERSAD JAISWAL, NEW DELHI
ITA 4961/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. SANJEEV MAHAJAN,NEW DELHI vs DCIT, NEW DELHI
ITA 2338/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S.. VIKING SUPPLY SHIPS LIMITED,DEHRADUN vs ADIT, DEHRADUN
ITA 6762/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. VAISHNAVI CORPORATE COMMUNICATIONS PVT. LTD., NEW DELHI
ITA 6760/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
MR. ANIL KUMAR GUPTA,GHAZIABAD vs ITO, GHAZIABAD
ITA 5005/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S MARK & SPACE TELESYSTEMS PVT. LTD., NEW DELHI
ITA 3975/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. DYNASTY HOUSING & LAND DEVELOPMENT PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3106/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. JAKSONS BUILDWELL (P) LTD., NEW DELHI
ITA 2687/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10