Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,382 total)

ITO, MOHINDERGARH vs SH. AJAY KUMAR, MAHENDERGARH

ITA 1887/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
10/2/2017

INFRASOFT TECHNOLOGIES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5287/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
10/2/2017

M/S. SBS MARINE LTD.,ABERDEEN vs ADIT, DEHRADUN

ITA 4416/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
10/2/2017

M/S. SBS MARINE LTD.,ABERDEEN vs ADIT, DEHRADUN

ITA 4415/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
10/2/2017

ACIT, NEW DELHI vs SHRI VARUN GUPTA, NEW DELHI

ITA 3655/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
10/2/2017

ITO, NEW DELHI vs M/S WNS MORTGAGE SERVICE (P) LTD., MUMBAI

ITA 236/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
10/2/2017

M/S. BALAJI PERFUMES (ERSTWHILE),NEW DELHI vs DCIT, NEW DELHI

ITA 935/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
10/2/2017

ACIT, NEW DELHI vs M/S. BALAJI PERFUMES, NEW DELHI

ITA 1013/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
10/2/2017

THE COMMISSIONER OF INCOME TAX vs M/S. K.D.COKES

ITA/115/2017ITAT Gauhati
9/2/2017

KRISHAN LAL vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN KARNAL HARYANA

ITA/279/2016ITAT Punjab & Haryana
9/2/2017

SHRI HARIPADA JANA,KOLKATA vs JCIT, RANGE-53, KOLKATA, KOLKATA

ITA 1417/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
9/2/2017

ROTOMAC ELECTRICALS PVT. LTD.,KOLKATA vs DCIT CIR.-8(2), KOL, KOLKATA

ITA 1403/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
9/2/2017

JAWAHARLAL SARKAR,KOLKATA vs ITO, WD-43(2), KOLKATA, KOLKATA

ITA 581/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
9/2/2017

PR. COMMISSIONER OF INCOME TAX-19 vs SHRI NEERAJ JINDAL

ITA/464/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

9/2/2017

PR. COMMISSIONER OF INCOME TAX-19 vs SHRI ANKUR AGGARWAL

ITA/465/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

9/2/2017

PR. COMMISSIONER OF INCOME TAX-19 vs SHRI ANKUR AGGARWAL

ITA/466/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

9/2/2017

ITO WARD - 1(1), KALYAN, KALYAN vs ELCON PIPES & FITTINGS PVT. LTD., BHIWANDI

ITA 5356/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
9/2/2017

ATOS INFORMATON TECHNOLOGY HK LTD,MUMBAI vs DCIT (IT) 1(1)(2), MUMBAI

ITA 240/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
9/2/2017

ATOS INFORMATON TECHNOLOGY HK LTD,MUMBAI vs DCIT (IT) 1(1)(2), MUMBAI

ITA 239/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
9/2/2017

ATOS INFORMATON TECHNOLOGY HK LTD,MUMBAI vs DCIT (IT) 1(1)(2), MUMBAI

ITA 238/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
9/2/2017

ATOS INFORMATON TECHNOLOGY HK LTD,MUMBAI vs DCIT (IT) 1(1)(2), MUMBAI

ITA 237/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
9/2/2017

ALFA DISTILLIERIES P.LTD,MUMBAI vs ITO 2(1)(1), MUMBAI

ITA 5319/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
9/2/2017

KRISHNA KUMAR MITTAL,MUMBAI vs ITO 8(2)(2), MUMBAI

ITA 1482/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
9/2/2017

RISK DESIGN & ADVERTISING LTD,MUMBAI vs DCIT CEN CIR 38, MUMBAI

ITA 4197/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
9/2/2017

SH. PARAMJEET SINGH,NEW DELHI vs ITO, NEW DELHI

ITA 232/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
9/2/2017

ADOBE SYSTEMS INDIA PVT. LTD.,NOIDA vs DCIT, NOIDA

ITA 6357/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
9/2/2017

DCIT, NEW DELHI vs M/S. OMNI MEDIA COMMUNICATION PVT. LTD., NEW DELHI

ITA 4089/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
9/2/2017

DCIT, NEW DELHI vs M/S. OSCAR INVESTMENTS LTD., NEW DELHI

ITA 4088/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
9/2/2017

SRI MANGOO SINGH & BALJEET SINGH MEMORIAL TRUST,UTTAR PRADESH vs CIT, MUZAFFARNAGAR

ITA 395/DEL/2014[]Status: DisposedITAT Delhi
9/2/2017

SRI MANGOO SINGH & BALJEET SINGH MEMORIAL TRUST,UTTAR PRADESH vs CIT, MUZAFFARNAGAR

ITA 394/DEL/2014[]Status: DisposedITAT Delhi
9/2/2017