Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
KABUL CHAWLA,NEW DELHI vs ACIT, NEW DELHI
ITA 5508/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S SHAHI EXPORT HOUSE, NEW DELHI
ITA 4872/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
PATANJALI YOGPEETH (NYAS),DELHI vs ADIT(EXEMPTION), NEW DELHI
ITA 2267/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs MRS. SEEMA BANSAL, NEW DELHI
ITA 3288/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, NEW DELHI vs M/S. L.S. CABLE INDIA PVT. LTD., NEW DELHI
ITA 1257/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S. NETWORK PROGRAMMS (I) LTD., NEW DELHI
ITA 4268/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S MOSE BAER PHOTOVOLTAIC LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1666/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
SANATAN DHARAM SHIKSHA SAMITI vs CHIEF COMMISSIONER OF INCOME TAX, PANCHKULA
CWP/23765/2011ITAT Punjab & Haryana
CIT HISAR vs BADRI PARSHAD GUPTA
ITA/184/2010ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
MR SANJAY GARG vs C I T
ITA/78/2004ITAT Rajasthan
C I T vs M/S RAJASTHAN RENEWABLE ENERGY LTD
ITA/601/2009ITAT Rajasthan
C I T vs M/S MADHURAM INTERNATIONAL
ITA/548/2009ITAT Rajasthan
C I T vs GOVIND MURARI GARG
ITA/262/2009ITAT Rajasthan
C I T JAIPUR vs M/S MEGHA JEWELLS PVT LTD
ITA/627/2009ITAT Rajasthan
C I T vs GIRISH KUMAR PAREEK
ITA/243/2009ITAT Rajasthan
C I T JAIPUR vs M/S SOMA BLOCK PRINTS
ITA/471/2009ITAT Rajasthan
C I T JAIPUR vs M/S EMKAY EXPORTS
ITA/615/2009ITAT Rajasthan
C I T vs M/S BHARAT POTTRIES LTD
ITA/108/2009ITAT Rajasthan
C I T vs M/S SILVER ARTS
ITA/309/2011ITAT Rajasthan
C I T vs M/S K R EXPORTS
ITA/638/2009ITAT Rajasthan
C I T JAIPUR vs M J M DIAMOND TOOLS PVT LTD
ITA/626/2009ITAT Rajasthan
COMMISSIONER OF INCOME TAX, JAIPUR-II, vs M/SFITNETECH REAL ESTATE DEVELOPERS PVT.
ITA/625/2009ITAT Rajasthan
C I T vs GYARSI LAL SHARMA
ITA/564/2009ITAT Rajasthan
BASANT SINGH PROP. BASANT GENERAL STORE vs COMMISSIONER OF INCOME TAX LUDHIANA
ITA/288/2016ITAT Punjab & Haryana
SPARSH INSTITUTION,AJMER vs CIT(EXEMPTIONS), JAIPUR
ITA 986/JPR/2016[]Status: DisposedITAT Jaipur
MOOMAL MOTORS,JAIPUR vs ITO, KISHANGARH
ITA 328/JPR/2014[2009-10]Status: DisposedITAT JaipurAY 2009-10
SMT. JAMUNA DEVI,JAIPUR vs ACIT, BHARATPUR
ITA 926/JPR/2013[2008-09]Status: DisposedITAT JaipurAY 2008-09
HARISH CHAND,JAIPUR vs ACIT, BHARATPUR
ITA 925/JPR/2013[2008-09]Status: DisposedITAT JaipurAY 2008-09
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S JAI GANESH BUILDERS and DEVELOPERS
RP/100011/2016ITAT Karnataka
S.ABDUL NAZEER,P.S.DINESH KUMAR
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHRI.KIRAN M JADHAV
RP/100013/2016ITAT Karnataka
S.ABDUL NAZEER,P.S.DINESH KUMAR
