Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,374 total)
RUNGTA ENGINEERING CO. PVT. LTD.,KOLKATA vs ITO, WD-3(2), KOLKATA, KOLKATA
ITA 794/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, WD-40(1), KOLKATA, KOLKATA vs SHANKAR VAJPAYEE, KOLKATA
ITA 1225/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
M/S PHILIPS INDIA LTD.,KOLKATA vs DCIT, CIR-11(2), KOLKATA, KOLKATA
ITA 1068/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ITO, WD-56(1), KOLKATA, KOLKATA vs MONOJ KUMAR KANORIA, KOLKATA
ITA 911/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT(TDS) CIR-58, KOLKATA, KOLKATA vs ORIENTAL BANK OF COMMERCE, KOLKATA
ITA 813/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MIHIR CHANDRA DUTTA,KOLKATA vs ACIT, CIR-51, KOLKATA, KOLKATA
ITA 72/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIR-2,KOLKATA, KOLKATA vs M/S NAVYUG ENTERPRISES PVT. LTD., KOLKATA
ITA 651/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ITO, WD-4(4), KOLKATA, KOLKATA vs M/S TEA PROMOTERS (INDIA), PVT. LTD., KOLKATA
ITA 625/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ACIT, CC-VI, KOLKATA, KOLKATA vs M/S. J. K. TYRE & INDUSTRIES LTD., KOLKATA
ITA 618/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
HITT HOLLAND INSTITUTE OF TRAFFIC TECHNOLOGY B. V. vs DDIT, INTERNATIONAL TAXATION 1(1), KOLKATA, KOLKATA
ITA 574/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-12, KOLKATA, KOLKATA vs M/S DALMIA SECURITIES PVT. LTD., KOLKATA
ITA 325/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SRI SIDDHARTHA PROTIM MAJUMDER,KOLKATA vs I.T.O., WARD-21(4), KOLKATA, KOLKATA
ITA 1981/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
VENUGOPAL MAHESWARI,MURSHIDABAD vs ITO, WARD-2, BERHAMPORE, MURSHIDABAD, MURSHIDABAD
ITA 1571/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
TIL LIMITED,KOLKATA vs THE ACIT- RG-1, KOLKATA, KOLKATA
ITA 1208/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
DCIT, PORT BLAIR vs ANIIDCO,
ITA 1124/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DR PALLAB GHOSH,KOLKATA vs I.T.O WD - 55(1),KOLKATA, KOLKATA
ITA 659/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
MISRILALL MINES PVT LTD,KOLKATA vs D.C.I.T CC - XI,KOLKATA, KOLKATA
ITA 643/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
ALLAHABAD BANK,KOLKATA vs D.C.I.T CIR - 6,KOLKATA., KOLKATA
ITA 306/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
SUSHILA DEVI BAGLA,KOLKATA vs D.C.I.T, CC_VII, KOLKATA, KOLKATA
ITA 2389/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
M/S NEW HARILAL SAHA & SONS,KOLKATA vs INCOME TAX OFFICER, WARD - 45(2), KOLKATA, KOLKATA
ITA 2373/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
KARTIK CHANDRA ROY,KOLKATA vs I.T.O WD - 2(4),KOLKATA, BURDWAN
ITA 2030/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S MAA CHINNAMASTA TRADERS,BURDWAN vs I.T.O WD - 2(2),ASANSOL, ASANSOL
ITA 1070/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
I.T.O(E)-II, KOLKATA, KOLKATA vs FUTURE EDUCATION RESCARCH TRUST., KOLKATA
ITA 1031/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
MANAS KUMAR NAGURI,KOLKATA vs DCIT, CENTRAL CIRCLE - XIII, KOLKATA, KOLKATA
ITA 1399/KOL/2012[2010-11]Status: DisposedITAT KolkataAY 2010-11
M/S. BENGAL EMTA COAL MINES LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE - XVI, KOLKATA, KOLKATA
ITA 327/KOL/2011[2002-03]Status: DisposedITAT KolkataAY 2002-03
M/S. MPS GREENERY DEVELOPERS LTD.,KOLKATA vs JCIT, RANGE - 2, MIDNAPORE, MIDNAPORE
ITA 643/KOL/2010[2005-06]Status: DisposedITAT KolkataAY 2005-06
MRS. K. SHYAMALA,CHENNAI vs ITO, CHENNAI
ITA 3162/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
THE PR. COMMISSIONER OF INCOME TAX-4 vs GE MONEY FINANCIAL SERVICES PVT. LTD.
ITA/73/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PR. COMMISSIONER OF INCOME TAX-4 vs GE MONEY FINANCIAL SERVICES PVT. LTD.
ITA/68/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PR. COMMISSIONER OF INCOME TAX-4 vs GE MONEY FINANCIAL SERVICES PVT. LTD.
ITA/67/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
