Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,369 total)
SALMAN KHAN,MUMBAI vs ACIT -11(1), MUMBAI
ITA 3064/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 32(3), MUMBAI vs SANJAY DHOKAD, MUMBAI
ITA 929/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JSW STEEL (SALAV ) LTD,MUMBAI vs DCIT CEN CIR 22, MUMBAI
ITA 69/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KINJAL CONSTRUCTION CO. & CHIRAG CONSTRUCTION CO. (JV),MUMBAI vs ITO 18(2)(4), MUMBAI
ITA 4383/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 15(2)(1), MUMBAI vs MAGOXY INFRASTRUCTURE P. LTD, MUMBAI
ITA 3447/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KAMANI OIL INDUSTRIES P.LTD,MUMBAI vs ADDL CIT 6(2), MUMBAI
ITA 3151/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRATIMA H. MEHTA,MUMBAI vs DCIT CEN CIR 23, MUMBAI
ITA 1911/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT CEN CIR 2(3), MUMBAI vs HAGWOOD COMMERCIAL DEVELOPERS P.LTD, MUMBAI
ITA 1540/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 2(3), MUMBAI vs ALLIANCE MALL DEVELOPERS CO. P.LTD, MUMBAI
ITA 1539/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ALLIANCE MALL DEVELOPERS CO. P. LTD,MUMBAI vs ACIT CEN CIR 13, MUMBAI
ITA 1308/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
HIGWOOD COMMERICAL DEVELOPERS P.LTD,MUMBAI vs ACIT CEN CIR 13, MUMBAI
ITA 1306/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIR 6(1), MUMBAI vs AEGIS LTD, MUMBAI
ITA 1209/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT CEN CIR 47, MUMBAI vs BHARAT RUIA HUF, MUMBAI
ITA 950/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASST CIT CEN CIR 47, MUMBAI vs BHARAT RUIA HUF, MUMBAI
ITA 949/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
AEGIS LTD,MUMBAI vs DCIT RG 5(1), MUMBAI
ITA 7694/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TPG CAPITAL INDIA P.LTD,MUMBAI vs DCIT CIR 3(3),
ITA 7594/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHARAT R. RUIA(HUF),MUMBAI vs DCIT CEN CIR 47, MUMBAI
ITA 752/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 8(3), MUMBAI vs S.M. DYECHEM LTD, MUMBAI
ITA 6625/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ALLIANCE MEDIA & ENTERTAINMENT P.LTD,MUMBAI vs ITO (TDS) 1(1), MUMBAI
ITA 5947/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO (TDS) 1(1), MUMBAI vs ALLIANCE MEDIA & ENTERTAINMENT P.LTD, MUMBAI
ITA 5571/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DE BEERS UK LTD,MUMBAI vs ASST DIT (IT) 1(2), MUMBAI
ITA 5525/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 2(3), MUMBAI vs TATA STEEL LTD, MUMBAI
ITA 5432/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASST CIT 16(3), MUMBAI vs SHREE BALKRISHNA EXPORTS, MUMBAI
ITA 4185/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 9(1), MUMBAI vs APOLLO HEAT EXCHANGERS P.LTD, MUMBAI
ITA 4064/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TBZ NIRMAL ZAVERI,MUMBAI vs ASST CIT 16(2), MUMBAI
ITA 3676/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PRIYANKA REGENCY BUILDERS & DEVELOPERS P. LTD,NAVI MUMBAI vs CIT 10, MUMBAI
ITA 2944/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DDIT(IT) 4(1), MUMBAI vs LINKLATERS, MUMBAI
ITA 2332/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADIT(IT) 4(1), MUMBAI vs LINKLATERS, MUMBAI
ITA 5429/MUM/2013[1995-96]Status: DisposedITAT MumbaiAY 1995-96
SUJATHA A. SHETTY,MUMBAI vs ITO 25(1)(2), MUMBAI
ITA 5191/MUM/2013[1998-99]Status: DisposedITAT MumbaiAY 1998-99
KHANNA INDUSTRIAL PIPES P. LTD,MUMBAI vs ITO 9(2)2, MUMBAI
ITA 1845/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
