Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
DCIT, NEW DELHI vs SHYAM SHANKER GUPTA, NEW DELHI
ITA 5909/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S A.K. SERVICES PVT. LTD., NEW DELHI
ITA 5615/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
A.K. SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4986/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
A.K. SERVICES PRIVATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4985/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ESPN SOFTWARE INDIA (P) LTD.,GURGAON vs DCIT (LTU), NEW DELHI
ITA 3457/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. VINEX ENTERPRISES (P) LTD.,MEERUT vs ACIT, MEERUT
ITA 2714/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, MEERUT vs M/S. KISHAN EDUCATIONAL SOCIETY, MEERUT
ITA 5095/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT (LTU), NEW DELHI vs M/S. ESPN SOFTWARE INDIA LTD., GURGAON
ITA 2059/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
YOGESH TRADING COMPANY,NEW DELHI vs DCIT, NEW DELHI
ITA 1193/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
SECRETARY PAHAR GANJ GRAH NIRM vs DY COMMISSIONER OF I I JAIPUR
ITA/46/2005ITAT Rajasthan
THE PRINCIPAL COMMISSIONER OF INCOME TAX, C.R.BUILDING, I.S.PRESS ROAD, KOCHI-682018 vs M/S.TRANS ASIAN SHIPPING SERVICES (P) LTD.
ITA/33/2016ITAT Kerala
C I T AJMER vs M/S OM PRAKASH SITA RAM and PART
ITA/345/2005ITAT Rajasthan
C I T JAIPUR vs M/S BALAJI INDUSTRIES PRODUCT
ITA/590/2008ITAT Rajasthan
C I T JAIPUR vs M/S RAMESHWAR LAL SHAH
ITA/332/2011ITAT Rajasthan
RAJENDRA KUMAR SANCHETI,JAIPUR vs ITO, JAIPUR
ITA 284/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
DALAS BIOTECH LTD.,ALWAR vs ACIT, ALWAR
ITA 740/JPR/2015[2010-11]Status: DisposedITAT JaipurAY 2010-11
SHRI KUSH MISHRA,KOLKATA vs DCIT, CIRCLE-45, KOLKATA, KOLKATA
ITA 1885/KOL/2016[1990-91]Status: DisposedITAT KolkataAY 1990-91
SAI VIKASH EDUCATIONAL SOCIETY,GUWAHATI vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 1044/KOL/2015[]Status: DisposedITAT Kolkata
ANUDEEP TOWERS (P) LTD.,KOLKATA vs CIT-VIII, KOLKATA, KOLKATA
ITA 99/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
COMMISSIONER OF INCOME TAX-IV vs GABS FABRICS PVT. LTD
ITA/126/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S TEJ QUEBCOR PRINTING LTD. vs JOINT COMMISSIONER OF INCOME TAX
ITA/385/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
S & S GOODS PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 3380/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
NILESH Y SHAH,MUMBAI vs ITO 5(2)(4), MUMBAI
ITA 5579/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SNEH CORPORATION,MUMBAI vs PR CIT OF IT 32, MUMBAI
ITA 1629/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
AKAY INDUSTRIES P. LTD,MUMBAI vs ITO 5(1)(1), MUMBAI
ITA 748/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 2(2)(3), MUMBAI vs MATHAKIA INVESWTMENTS P.LTD, MUMBAI
ITA 5259/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GOWALIS INDUSTRIES ASSOCIATION,THANE vs PR CIT (E), PUNE
ITA 3336/MUM/2015[]Status: DisposedITAT Mumbai
SAVITA OIL TECHNOLOGIES LTD.,MUMBAI vs ACIT, CC 8(4), MUMBAI
ITA 3066/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3(3)(1), MUMBAI vs SHAPOORJI PALLONJI ROADS P.LTD, MUMBAI
ITA 2490/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
LATE HARSHAD S.METHA,MUMBAI vs DCIT CEN CIR 23, MUMBAI
ITA 1731/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
