Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
SHAFAT AHMED SHAH,MUMBAI vs ITO 21(3)(2), MUMBAI
ITA 7137/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAGHVAN V NAIR,MUMBAI vs ITO 24(3)(4), MUMBAI
ITA 6330/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SIRAJ ABDEALI MUN,MUMBAI vs ITO 24(1)(2),
ITA 3404/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 23(3)(1), MUMBAI vs NIRANJAN D. PAREKH, MUMBAI
ITA 6659/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BOON INDUSTRIES,MUMBAI vs CIT XVII, MUMBAI
ITA 4063/MUM/2009[2004-05]Status: DisposedITAT MumbaiAY 2004-05
BOON INDUSTRIES,MUMBAI vs CIT XVII, MUMBAI
ITA 4062/MUM/2009[2003-04]Status: DisposedITAT MumbaiAY 2003-04
BOON INDUSTRIES,MUMBAI vs CIT XVII, MUMBAI
ITA 4061/MUM/2009[2002-03]Status: DisposedITAT MumbaiAY 2002-03
BOON INDUSTRIES,MUMBAI vs CIT XVII, MUMBAI
ITA 4060/MUM/2009[2001-02]Status: DisposedITAT MumbaiAY 2001-02
BOON INDUSTRIES,MUMBAI vs CIT XVII, MUMBAI
ITA 4059/MUM/2009[2000-01]Status: DisposedITAT MumbaiAY 2000-01
SRI. LALANATH REDDY,BANGALORE vs ACIT, BANGALORE
ITA 270/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SRI. GOVINDACHARY vs DCIT,
ITA 118/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
AMIT KUMAR SAXENA,ROORKEE vs ITO, ROORKEE
ITA 2197/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. SAHARA INDIA REAL ESTATE CORPORATION LTD, LUCKNOW
ITA 545/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. SAHARA INDIA COMMERCIAL CORP. LTD., KOLKATA
ITA 6248/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
. ACIT, CIR -5(1), NEW DELHI vs SMT. SUNITA GUPTA, NEW DELHI
ITA 5943/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. LALIT MITTAL,NEW DELHI vs ITO, NEW DELHI
ITA 714/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SH. WASIM HASSAN, NOIDA
ITA 201/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SHRI VIKRAMENDRA PRASAD BHALLA, NEW DELHI
ITA 517/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. TEWARI & GANGAHAR INFRASTRUCTURES PVT. LTD., NEW DELHI
ITA 3851/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
COMMISSIONER OF INCOME INCOME TAX (CENTRAL)-III vs M/S SURYA VINAYAK INDUSTRIES LTD.
ITA/469/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
C I T JAIPUR vs SHYAM SUNDAR KHANDELWAL
ITA/665/2009ITAT Rajasthan
C I T vs M/S SPYNOX CONSORTUM LTD
ITA/501/2009ITAT Rajasthan
C I T vs SATISH KATTA
ITA/375/2011ITAT Rajasthan
C I T vs M/S SANKALP INTERNATIONAKL
ITA/280/2009ITAT Rajasthan
C I T vs KIRSHI UPAJ MANDI SAMITI MALPU
ITA/253/2009ITAT Rajasthan
C I T vs M/S K B NARNOLISON
ITA/248/2009ITAT Rajasthan
C I T JAIPUR vs VIKASH AGRAWAL
ITA/153/2009ITAT Rajasthan
C I T vs SATISH KATTA and ORS
ITA/104/2009ITAT Rajasthan
C I T JAIPUR vs M/S M/S NISRAJ REAL ESTATE
ITA/614/2009ITAT Rajasthan
C I T vs SMT RENUAGARWAL
ITA/544/2009ITAT Rajasthan
