Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
C I T JAIPUR vs JETHANAND P/O LAXMAN DAS and SONS
ITA/576/2009ITAT Rajasthan
C I T ALWAR vs NARESH CHAND DIWEDI
ITA/637/2009ITAT Rajasthan
C I T vs PRAMOD KUMAR GUPTA
ITA/559/2009ITAT Rajasthan
CIT KOTA vs HARBANS LAL
ITA/624/2009ITAT Rajasthan
C I T vs SATISH KATTA
ITA/273/2009ITAT Rajasthan
KRISHNA KUMAR GUPTA,JAIPUR vs ACIT, JAIPUR
ITA 819/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
R.K. AKAR &CO.,JAIPUR vs DCIT,
ITA 734/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
DIABETES EDUCATION AND WELFARE TRUST (DEWATA),AJMER vs CIT (EXEMPTION), JAIPUR
ITA 1010/JPR/2016[]Status: DisposedITAT Jaipur
JINDAL COMMERCIAL PRIVATE LIMITED,KOLKATA vs OFFICE OF THE CIT(APPEALS) -1, KOLKATA, KOLKATA
ITA 1699/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
M/S DEEPRAJ VINIMAY PVT LTD.,KOLKATA vs ITO, WARD-1(1), KOLKATA, KOLKATA
ITA 1656/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
AMBES AQUA PVT. LTD.,HOWRAH vs ITO, WD-1(2), KOLKATA, KOLKATA
ITA 1193/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
ITO, WD-31(1), KOLKATA, KOLKATA vs SRI SANJAY KUMAR KHEMKA, KOLKATA
ITA 730/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
VINEET MOHAN GUPTA,BHUBANESWAR vs DCIT, CC-XIX, KOLKATA, KOLKATA
ITA 374/KOL/2014[2011-12]Status: DisposedITAT KolkataAY 2011-12
M/S RAMSARUP INDUSTRIES LTD.,KOLKATA vs THE CIT CEN-II, KOLKATA, KOLKATA
ITA 1049/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs INDIAN HABITAT CENTRE
ITA/26/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs M/S SUPRABHAT CREDIT
ITA/659/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,VINEET KOTHARI
SRI.MOHANDAS RAMA NAIK vs INCOME TAX OFFICER
ITA/100155/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,VINEET KOTHARI
MANOJ C PANDURKAR,MUMBAI vs ITO WD 32(2)(3), MUMBAI
ITA 5623/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KAJAL PARITOSH PARLEKAR,MUMBAI vs ITO WD 21(1)(2), MUMBAI
ITA 5614/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VIJAY PHARMA,MUMBAI vs ACIT CIR 31(3), MUMBAI
ITA 5613/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 9(1)(2), MUMBAI vs ASIAN INFRA PROJECTS P.LTD, MUMBAI
ITA 5582/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MEGHNA HARISH KOTHARI,MUMBAI vs ACIT - 23(3), MUMBAI
ITA 5264/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 14(2)(1), MUMBAI vs IDEA CELLULAR LTD, MUMBAI
ITA 3372/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 27(2)(3), NAVI MUMBAI vs MEGH DEVELOPERS, MUMBAI
ITA 2886/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SEEPROMED,MUMBAI vs ITO 23(1)(4), MUMBAI
ITA 2223/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 25(1)(3), MUMBAI vs ASHOK H. SANCHETI, MUMBAI
ITA 5685/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 22(1)(3), NAVI MUMBAI vs KALBHAIRVANTAH SAHAKARI PATSANSTHA LTD, MUMBAI
ITA 4391/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BLACK & VEATCH INDIA P. LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 1866/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
BLACK & VEATCH INDIA P. LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 1865/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SACHIN M. DAND,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 8985/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
