Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,351 total)
SACHIN M. DAND,MUMBAI vs ACIT CEN CIR-34, MUBMAI
ITA 36/MUM/2009[2006-2007]Status: DisposedITAT MumbaiAY 2006-2007
SACHIN M. DAND,MUMBAI vs ACIT CEN CIR-34, MUBMAI
ITA 35/MUM/2009[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
SACHIN M. DAND,MUMBAI vs ACIT CEN CIR-34, MUBMAI
ITA 34/MUM/2009[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
BLACK & VEATCH INDIA P. LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 3369/MUM/2009[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SACHIN M. DAND,MUMBAI vs ACIT CEN CIR-34, MUBMAI
ITA 33/MUM/2009[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
BLACK & VEATCH INDIA P. LTD,MUMBAI vs ACIT 8(1), MUMBAI
ITA 3253/MUM/2009[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SACHIN M. DAND,MUMBAI vs ACIT CEN CIR-34, MUBMAI
ITA 32/MUM/2009[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
SACHIN M. DAND,MUMBAI vs ACIT CEN CIR-34, MUBMAI
ITA 31/MUM/2009[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
SACHIN M. DAND,MUMBAI vs ACIT CEN CIR-34, MUBMAI
ITA 30/MUM/2009[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
ITO, BANGALORE vs SHRI. M.R. PALANIYAPPAN, BANGALORE
ITA 183/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
OUTSOURCE PARTNERS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 337/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
OMEGA HEALTHCARE MANAGEMENT SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1502/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
CAMBRIDGE SOLUTIONS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1469/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
BIJENDRA KUMAR,UTTAR PRADESH vs ITO, SHAMLI
ITA 5487/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
MOHD. ADIL,SHAMLI vs ITO, NEW DELHI
ITA 5447/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
MOHD. ADIL,SHAMLI vs ITO, NEW DELHI
ITA 5446/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. KSHAMA GOYAL,NEW DELHI vs ITO, NEW DELHI
ITA 1988/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. RAHUL KUMAR,MEERUT vs ITO, BULANDSHAHR
ITA 3537/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. CAPITAL CARE INDIA PVT. LTD., DELHI
ITA 81/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, MEERUT vs M/S. JAYANTI PRASAD JEEVAN LAL JAIN, MEERUT
ITA 227/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. AVAYA INDIA PRIVATE LIMITED, NEW DELHI
ITA 2182/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. THE BASTI SUGAR MILLS CO. LTD., DELHI
ITA 1032/DEL/2014[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
SH. ASHOK MALHOTRA,NEW DELHI vs ACIT, NEW DELHI
ITA 6778/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, KARNAL vs M/S GALAXY GLOBAL EDUCATIONAL TRSUT, KURUKSHETRA
ITA 2652/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S SUPREME CYLINDERS LTD AND vs JOINT COMMISSIONER OF INCOME T
CW/10315/2007ITAT Rajasthan
K. S. JHAVERI
COMMISSIONER OF INCOME TAX (INTERNATIONAL vs NATIONAL PETROLEUM CONSTRUCTION COMPANY
ITA/882/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PUNJAB TRACTORS LTD. vs COMMR. OF INCOME TAX PATIALA & ANR.
ITA/458/2015ITAT Punjab & Haryana
PUNJAB TRACTORS LTD. vs COMMR. OF INCOME TAX PATIALA & ANR.
ITA/457/2015ITAT Punjab & Haryana
PUNJAB TRACTORS LTD. vs COMMR. OF INCOME TAX PATIALA & ANR.
ITA/456/2015ITAT Punjab & Haryana
PUNJAB TRACTORS LTD. vs COMMR. OF INCOME TAX PATIALA & ANR.
ITA/461/2015ITAT Punjab & Haryana
