Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
THE COMMISSIONER OF INCOME TAX, (EXEMPTIONS) vs THE KARNATAKA LAW SOCIETY
ITA/200/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,VINEET KOTHARI
THE DEPUTY COMMISSIONER OF INCOME TAX vs SRI. R. CHARUCHANDRA
ITA/6001/2013ITAT Karnataka
ARAVIND KUMAR,B.A.PATIL
KONE ELEVATORS INDIA PVT LTD.,CHENNAI vs ACIT, CHENNAI
ITA 890/CHNY/2016[2002-03]Status: DisposedITAT ChennaiAY 2002-03
DCIT, COIMBATORE vs SHANTHI FEEDS (P) LTD., COIMBATORE
ITA 313/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, COIMBATORE vs SHANTHI FEEDS (P) LTD., COIMBATORE
ITA 312/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, COIMBATORE vs SHANTHI FEEDS (P) LTD., COIMBATORE
ITA 311/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, COIMBATORE vs SHANTHI FEEDS (P) LTD., COIMBATORE
ITA 310/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, COIMBATORE vs SHANTHI FEEDS (P) LTD., COIMBATORE
ITA 309/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, COIMBATORE vs SHANTHI FEEDS (P) LTD., COIMBATORE
ITA 308/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, COIMBATORE vs SHANTHI FEEDS (P) LTD., COIMBATORE
ITA 307/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
SHREE CHANDRAPRABHUJI MAHARAJ JAIN JUNA MANDIR TRUST,CHENNAI vs DDIT, CHENNAI
ITA 2379/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
V.NANTHAGOPAL NAIDU,DINDIGUL vs ITO, DINDIGUL
ITA 1628/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs EQUITAS HOLDING PVT LTD., CHENNAI
ITA 1424/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
KONE ELEVATOR INDIA P. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1179/CHNY/2013[2007-08]Status: DisposedITAT ChennaiAY 2007-08
HIGH CLASS BUILDERS P.LTD,MUMBAI vs DCIT RG 10(3), MUMBAI
ITA 3544/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 15(3)(1), MUMBAI vs WARTSILA INDIA LTD, MUMBAI
ITA 2528/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST 33(3), MUMBAI vs RUKMANI M IYER, MUMBAI
ITA 2409/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO TDS 1(1)(3), MUMBAI vs BEVENUE INFRA PROJECTS P.LTD, MUMBAI
ITA 2356/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ANITA D. KANJANI,MUMBAI vs ASST CIT 23(1), MUMBAI
ITA 2291/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MADHUSUDAN B GILDA,MUMBAI vs JCIT RG 14(2), MUMBAI
ITA 4794/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MAKSON INDUSTRIES P.LTD,M.P. vs DCIT 8(2), MUMBAI
ITA 698/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRAKASH AUTO,ULHASNAGAR vs CIT 23, MUMBAI
ITA 4309/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AJIT KUMAR GUPTA,DELHI vs ACIT, NEW DELHI
ITA 5377/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
GAURAV MADAN,NEW DELHI vs ITO, NEW DELHI
ITA 5376/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. KAMAL KISHORE,DELHI vs ACIT, NEW DELHI
ITA 4952/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
DEEPAK CHARITABLE SOCIETY,GHAZIABAD vs ITO (E), GHAZIABAD
ITA 4906/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
ARUN KUMAR AGARWAL,GHAZIABAD vs DCIT (INTERNATIONAL TAXATION), NOIDA
ITA 4741/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ANIL KUMAR AGARWAL,GHAZIABAD vs DCIT (INTERNATIONAL TAXATION), NOIDA
ITA 4740/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
MR. RAHUL RENJEN,GURGAON vs DCIT (INTERNATIONAL TAXATION), GURGAON
ITA 4221/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. DHARMENDRA KUMAR,NEW DELHI vs ITO, NEW DELHI
ITA 2838/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12