Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,382 total)
M/S TRUE BLUE FINLEASE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4732/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. TRUE BLUE FINLEASE LTD., NEW DELHI
ITA 4576/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. HONDA EXPRESS LOGISTICS INDIA PVT. LTD., DELHI
ITA 3690/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
MRS. SHASHI PURI,NEW DELHI vs ACIT, NEW DELHI
ITA 991/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
MRS. SHASHI PURI,NEW DELHI vs ACIT, NEW DELHI
ITA 990/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
RED ICE PRODUCTIONS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 5831/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
THE SECRETARY,NEW DELHI vs ACIT, TDS, NEW DELHI
ITA 1723/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
THE SECRETARY,NEW DELHI vs ACIT, TDS, NEW DELHI
ITA 1722/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs MS. PIYA SINGH, NEW DELHI
ITA 2917/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
NATIONAL HOUSING BANK,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 3704/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M/S JILA SAHAKARI KENDRIYA BANK MARYADIT
ITA/18/2017ITAT Madhya Pradesh
Principal Commissioner Of Income Tax2 vs M/S Jila Sahakari Kendriya Bank
ITA/16/2017ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
Principal Commissioner Of Income Tax vs M/S Shriji Polymers Private Ltd.
ITA/117/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
THE PR. COMMISSIONER OF INCOME TAX -6 vs MACHINO PLASTIC LTD.
ITA/438/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
C I T JAIPUR vs MEHG RAJ SINGH SHEKHAWAT
ITA/257/2010ITAT Rajasthan
C I T JAIPUR vs SRI KRISHANA ROLLING MILLS
ITA/332/2009ITAT Rajasthan
C I T vs M/S VIKRAMIDITYA COLONIZERS
ITA/572/2009ITAT Rajasthan
CIT vs SHANJAY SOLANKI
ITA/238/2010ITAT Rajasthan
C I T vs M/S SABOO STONES
ITA/224/2009ITAT Rajasthan
C I T JAIPUR vs INTERNATIONAL MAHARANI JEWELS
ITA/613/2009ITAT Rajasthan
C I T JAIPUR vs ANAND SHANKAR MITTAL
ITA/197/2010ITAT Rajasthan
CIT vs SHRI RAJESH JAIPURIYA
ITA/261/2010ITAT Rajasthan
C I T vs M/S RAJASTHAN PATRIKA LTD
ITA/231/2009ITAT Rajasthan
C I T vs M/S PANSARI GEMS INTERNATIONAL
ITA/18/2009ITAT Rajasthan
SUWA LAL YADAV,JAIPUR vs ITO, JAIPUR
ITA 706/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
SHRI. BASAWESHWAR CO-OPERATIVE BANK LTD., vs THE COMMISSIONER OF INCOME TAX
RP/100017/2016ITAT Karnataka
S.ABDUL NAZEER,P.S.DINESH KUMAR
PR. COMMISSIONER OF INCOME TAX, DELHI vs M/S RELIGARE ENTERPRISES LTD.
ITA/751/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL-I) vs M/S EL EL HOTELS & INVESTMENT LTD.,
ITA/550/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX-8 vs INDOMAG STEEL TECHNOLOGY LTD. (NOW KNOWN AS SMS IRON TECHNOLOGY PVT LTD)
ITA/487/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S BELLAD and COMPANY
ITA/100154/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,VINEET KOTHARI
