Recent Judgments

Latest ITAT tax tribunal orders across all benches.(369,743 total)

SHRI GAURAV CHOPRA,NEW DELHI vs ITO, NEW DELHI

ITA 133/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
27/2/2017

ACIT, NEW DELHI vs M/S. NALWA SONS INVESTMENTS LTD., DELHI

ITA 5668/DEL/2013[1997-98]Status: DisposedITAT DelhiAY 1997-98
27/2/2017

ADIT, DEHRADUN vs M/S. OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. BRUSH ELECTRICAL MACHINES LTD., UK, DEHRADUN

ITA 4653/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
27/2/2017

ITO, INTL. TAXATION, DEHRADUN vs M/S OIL AND NATURAL GAS CORPORATION LTD., (SOLAR TURBINES INT. CO.), DEHRADUN

ITA 3475/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
27/2/2017

ADIT INTL. TAXATION, NEW DELHI vs DHRUV CHOUDHARY, NEW DELHI

ITA 262/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
27/2/2017

ACIT, NEW DELHI vs MS. SITA NANDA, NEW DELHI

ITA 2457/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
27/2/2017

M/S. MATCHLESS GLASS SERVICES PVT. LTD.,NEW DELHI vs ACIT, GHAZIABAD

ITA 3127/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
27/2/2017

M/S. MATCHLESS GLASS SERVICES PVT. LTD.,NEW DELHI vs ACIT, GHAZIABAD

ITA 3126/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
27/2/2017

M/S. MATCHLESS GLASS SERVICES PVT. LTD.,NEW DELHI vs ACIT, GHAZIABAD

ITA 3124/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
27/2/2017

M/S. MATCHLESS GLASS SERVICES PVT. LTD.,NEW DELHI vs ACIT, GHAZIABAD

ITA 3122/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
27/2/2017

ACIT, GHAZIABAD vs M/S. MATCHLESS GLASS & SERVICES PVT. LTD., NEW DELHI

ITA 3003/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
27/2/2017

ACIT, GHAZIABAD vs M/S. MATCHLESS GLASS & SERVICES PVT. LTD., NEW DELHI

ITA 3002/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
27/2/2017

ACIT, GHAZIABAD vs M/S. MATCHLESS GLASS & SERVICES PVT. LTD., NEW DELHI

ITA 3001/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
27/2/2017

ACIT, GHAZIABAD vs M/S. MATCHLESS GLASS & SERVICES PVT. LTD., NEW DELHI

ITA 3000/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
27/2/2017

ACIT, GHAZIABAD vs M/S. MATCHLESS GLASS & SERVICES PVT. LTD., NEW DELHI

ITA 2999/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
27/2/2017

ACIT, GHAZIABAD vs M/S. MATCHLESS GLASS & SERVICES PVT. LTD., NEW DELHI

ITA 2998/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
27/2/2017

DDIT, NEW DELHI vs M/S. MITSUBISHI CORPORATION, NEW DELHI

ITA 4755/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
27/2/2017

DCIT, NEW DELHI vs M/S. MOKSHA BUSINESS SOLUTIONS PVT. LTD., NEW DELHI

ITA 4188/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
27/2/2017

M/S MITSUI MARUBENI CORPORATION,NEW DELHI vs DDIT, NEW DELHI

ITA 5658/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
27/2/2017

JAPAN AIRLINES INT'T CO. LTD. vs ITO, WARD-50(2),

ITA 4172/DEL/2005[2002-2003]Status: DisposedITAT DelhiAY 2002-2003
27/2/2017

ACIT, JAIPUR vs BRIGHT METALS INDIA PVT. LTD., JAIPUR

ITA 702/JPR/2014[2009-10]Status: DisposedITAT JaipurAY 2009-10
24/2/2017

J.P. ENTERPRISE,PURBA MEDINIPUR vs ITO, WD-27(3), HALDIA, PURBA MEDINIPUR

ITA 613/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
24/2/2017

DCIT, CC-XXVII, KOLKATA, KOLKATA vs M/S SANGITA SECURITIES PVT.LTD., KOLKATA

ITA 599/KOL/2014[2011-12]Status: DisposedITAT KolkataAY 2011-12
24/2/2017

SK. MANWAR HOSSAIN,MURSHIDABAD vs ITO, WD-3, BERHAMPORE, MURSHIDABAD, MURSHIDABAD

ITA 584/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
24/2/2017

SOMENDRA NATH GHOSH,KOLKATA vs ITO, WD-28(3), KOLKATA, KOLKATA

ITA 1837/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
24/2/2017

ITO, WD-2(4), GANGTOK, SIKKIM vs M/S KALSON PRIVATE LIMITED, SIKKIM

ITA 1135/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
24/2/2017

VISHWANTH K ACHARYA,MUMBAI vs ASST CIT 16(1), MUMBAI

ITA 4195/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
24/2/2017

ITO 17(3)(5), MUMBAI vs ZAHEED JAFFER MIYA, MUMBAI

ITA 2351/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
24/2/2017

DCIT, CC-3(3)(2), MUMBAI vs TRANS FREIGHT CONTAINERS LTD., MUMBAI

ITA 2337/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
24/2/2017

VIDEOCON INDUSTRIES LTD,MUMBAI vs DCIT RG 3(3)(2), MUMBAI

ITA 1310/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
24/2/2017