Recent Judgments
Latest ITAT tax tribunal orders across all benches.(369,743 total)
M/S. PB ASIA LTD.,NEW DELHI vs ADIT, NEW DELHI
ITA 5478/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
MARS GCC FZE,NEW DELHI vs ADIT, NEW DELHI
ITA 3892/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
MARS GCC FZE,NEW DELHI vs ADIT, NEW DELHI
ITA 3891/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs SH. DEEPAK KUMAR GUPTA, DELHI
ITA 3124/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. ANJALA EXHIBITORS PVT. LTD., NEW DELHI
ITA 1493/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S. EMBRYONIC PROPERTIES (P) LTD., NEW DELHI
ITA 115/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. STATUS APPARELS PVT. LTD., NEW DELHI
ITA 754/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO, NEW DELHI vs M/S. FONTLINE INT'L INC, NEW DELHI
ITA 4868/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
DEEPAK MOTORS,GHAZIABAD vs ITO, GHAZIABAD
ITA 2108/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, GHAZIABAD vs M/S. DEEPAK MOTORS, GHAZIABAD
ITA 1500/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
MARS GCC FZE,NEW DELHI vs DDIT, NEW DELHI
ITA 5364/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
RAM GANGA ROLLER FLOUR MILLS (P) LTD.,HARIDWAR vs ACIT, HARIDWAR
ITA 1552/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, FARIDABAD vs SH RANBIR SINGH, FARIDABAD
ITA 1665/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. AIRCOM INTERNATIONAL INDIA (P) LTD, NEW DELHI
ITA 4836/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO WARD -20 (3) vs ANJU JAIN,
ITA 300/DEL/2008[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
ITO WARD-23 (2), NEW DELHI vs ANUJ MEHTA, NEW DELHI
ITA 2806/DEL/2008[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
ITO WARD 15(2) vs RANUTROL INSTRUMENTATION LTD.,
ITA 1727/DEL/2008[1995-1996]Status: DisposedITAT DelhiAY 1995-1996
M/s Sundowner Offshore International bermuda Ltd vs The Assistant Director Of Income Tax
ITA/2/2017ITAT Uttarakhand
HON'BLE THE CHIEF JUSTICE
Shelf Drilling International Inc vs The Additional Director Of Income Tax
ITA/1/2017ITAT Uttarakhand
HON'BLE THE CHIEF JUSTICE
COMNR.OF I.TAX vs BHAGABANDAS CHATURBH
ITA/96/2006ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs KEDARNATH BHAGAT
ITA/37/2007ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMMISSIONER, I.T. vs K.PRASAD RAO SUBUDHI
ITA/199/2005ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF INCOME TAX vs CAPITAL MARBEL GARN.
ITA/154/2004ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF INCOMETAX vs NIRMAN ASSOCIATES
ITA/140/2004ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMMNR.INCOME TAX vs RAJPATH MOTORS
ITA/135/2005ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs UMERI DISTILLERY PVT
ITA/126/2006ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF INCOME TAX vs DURGA CONSTRUCTION
ITA/123/2004ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF I.TAX vs ORUGANTI KONDAIH
ITA/12/2006ITAT Orissa
MR. JUSTICE JUDGE-1,MR. JUSTICE JUDGE-2
COMMISSIONER OF INCOME TAX CENTRAL-III vs FIRST FLEXIPACK CORPORATION
ITA/109/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX PATIALA vs STATE BANK OF PATIALA THE MALL PATIALA
ITA/270/2016ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE RAMENDRA JAIN
