COMNR.OF I.TAX vs. ORUGANTI KONDAIH

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ITA/12/2006HC OrissaODHC01042858200627 February 2017Bench: MR. JUSTICE JUDGE-1,MR. JUSTICE JUDGE-21 pages

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I.T.A. No.12 of 2006

03 27.02.2017 A memo dated 27.02.2017 has been filed by Mr. S.K.Acha rya, learned Senior Standing Counsel for the Income Tax Department stating therein that the ap pellant wants to withdraw this Appeal in view of the Circular issued by the CBDT. In view of the memo filed this Appeal is dismissed as withdrawn. Free copy of this order be handed over to the learned counsel for the Income Tax Department.

.. I. Mahan ty,J.

...... Biswajit Mohanty,J. 2

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