Recent Judgments
Latest ITAT tax tribunal orders across all benches.(369,743 total)
M/S JUPITER CAPITAL (P) LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 60/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ACIT, BANGALORE vs M/S JUPITER CAPITAL (P) LTD., BANGALORE
ITA 282/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
PAWAN KUMAR SINGHAL,GHAZIABAD vs ACIT, CIRCLE- 2, GHAZIABAD
ITA 268/DEL/2018[2014-15]Status: DisposedITAT DelhiAY 2014-15
M/S. ADITYA DUROBUILD PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 861/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
NARESH KUMAR,KARNAL vs ITO, KARNAL
ITA 6391/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
LATE SH. PREM SINGH THROUGH LEGAL HEIR SH. RAJ KUMAR,KARNAL vs ITO, KARNAL
ITA 6389/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
DEEPAK KUMAR BHANDARI,HISAR vs ITO, HISAR
ITA 6257/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
NARENDRA JAIN,DELHI vs ITO, NEW DELHI
ITA 6006/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. KEC- SIDHARTHA (J.V.),GURGAON vs ITO, GURGAON
ITA 5943/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
JAGAT SINGH,NOIDA vs ITO, NOIDA
ITA 5852/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
JAGAT SINGH,NOIDA vs ITO, NOIDA
ITA 5851/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT. RAMKALA,GURGAON vs ITO, REWARI
ITA 5787/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, SAHARANPUR vs M/S. MOHD RIZWAN, SAHARANPUR
ITA 4948/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
NISCHAL ANAND,NEW DELHI vs ITO, NEW DELHI
ITA 4714/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO (EXEMPTIONS), NEW DELHI vs DATA SECURITY COUNCIL OF INDIA, NEW DELHI
ITA 3306/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT. RENU GUPTA,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 2076/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHYAM SUNDER JINDAL,NEW DELHI vs ACIT, NEW DELHI
ITA 6426/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHYAM SUNDER JINDAL,NEW DELHI vs ACIT, NEW DELHI
ITA 6425/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs SH. SURAJ BHAN, DELHI
ITA 3642/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. SHAMSHER SINGH GILL,HARIDWAR vs ITO, HARIDWAR
ITA 2987/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
RAKESH KUMAR GOEL,MUZAFFARNAGAR vs JCIT, MUZAFFARNAGAR
ITA 2246/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. NOIDA POWER COMPANY LIMITED,GREATER NOIDA vs JCIT, NOIDA
ITA 4330/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. MADHUSUDAN FIBER GOODS (P) LTD.,GHAZIABAD vs ACIT, NEW DELHI
ITA 3815/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
TRANSCEND MT SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2136/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. X.EN. PUBLIC HEALTH, DIVISION-I,KAITHAL vs JCIT (TDS), KARNAL
ITA 2043/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. X.EN. PUBLIC HEALTH, DIVISION-I,KAITHAL vs JCIT (TDS), KARNAL
ITA 2042/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. X.EN. PUBLIC HEALTH, DIVISION-I,KAITHAL vs JCIT (TDS), KARNAL
ITA 2041/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. BHARTI ENTERPRISES (HOLDING) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6653/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. ARUN KUMAR BANSAL,DELHI vs ITO, NEW DELHI
ITA 5727/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S ANKA INDIA LTD., GURGAON
ITA 5535/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10