Recent Judgments

Latest ITAT tax tribunal orders across all benches.(369,743 total)

GRACE PROPERTY ASSOCIATES,MUMBAI vs ADDL CIT 19(3), MUMBAI

ITA 7217/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

MAYA ENTERTAINMENT LTD.,MUMBAI vs ACIT - 11(1), MUMBAI

ITA 7098/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
28/2/2017

M.K. INDUSTRIES,MUMBAI vs ASST CIT CIR 15(2), MUMBAI

ITA 6416/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

BHAVIN JAYANTILAL SHAH,MUMBAI vs ITO 13(2)(2), MUMBAI

ITA 5863/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

SHYAM R. GUPTA,MUMBAI vs ITO 11(1)(4), MUMBAI

ITA 5736/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

ACIT CIR 6(1), MUMBAI vs AARTI DRUGS LTD, MUMBAI

ITA 5557/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
28/2/2017

DHREN KHIMJIBHAI PATEL,MUMBAI vs ITO 16(3)(4), MUMBAI

ITA 553/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

MAYA ENTERTAINMENT LTD,MUMBAI vs ASST CIT 11(1), MUMBAI

ITA 507/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

DCIT 1(1), MUMBAI vs ALUMILITE ARCHITECTURAL P.LTD, MUMBAI

ITA 4803/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

ELBEE EXPRESS P.LTD,MUMBAI vs DCIT 8(1) (OSD),

ITA 4691/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
28/2/2017

ALUMILITE ARCHITECTURAL P. LTD,MUMBAI vs ITO 1(1)(1), MUMBAI

ITA 4254/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

SALIL TRADING & INVESTMENT COMPANY,MUMBAI vs ACIT 18(3), MUMBAI

ITA 3635/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
28/2/2017

ITO 10(2)(3), MUMBAI vs ASTAMED HEALTHCARE (I P.LTD, MUMBAI

ITA 2810/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

ABBAS ABDUL PATEL,MUMBAI vs ITO NO 24(3)(1), MUMBAI

ITA 2597/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
28/2/2017

DCIT 25(3), MUMBAI vs SHETH CONSTRUCTION COMPANY, MUMBAI

ITA 1898/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
28/2/2017

DCIT 2(1), MUMBAI vs CCI PROJECT P.LTD, MUMBAI

ITA 1797/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

ITO 16(3)(4), MUMBAI vs DHIREN KIMJIBHAI PATEL, MUMBAI

ITA 1170/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

ACIT 11(1), MUMBAI vs MAYA ENTERTAINMENT LTD, MUMBAI

ITA 1157/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

NCDEX INSTITUTE OF COMMODITY MARKET AND RESEARCH,MUMBAI vs DIT (E), MUMBAI

ITA 1265/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
28/2/2017

ACIT 18(1), MUMBAI vs MAYURI HIRALAL KOTHARI, MUMBAI

ITA 8292/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
28/2/2017

NORMANDY DEVELOPMENTS P. LTD,BANGALORE vs ITO 7(1)(3), MUMBAI

ITA 5000/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
28/2/2017

INCOME TAX OFFICER, BANGALORE vs MS.DIVYA CHETANA, BANGALORE

ITA 2273/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
28/2/2017

M/S.LAKSHMI STEEL TRADERS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2249/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
28/2/2017

SHRI. S.M.REVANA SIDDAIAH, CEO,BELLARY vs COMMISSIONER OF INCOME TAX, GULBARGA

ITA 2202/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
28/2/2017

SHRI.BIJUKUMAR SADASIVAN,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2188/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
28/2/2017

SHRI.JOSEPH DEVADASS,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2150/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
28/2/2017

SREE UDAYA RAVI SOUHARDHA PATTINA SAHAKARI NIYAMITA,TIPTUR vs ITO-WARD-1, TIPTUR

ITA 2018/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
28/2/2017

ITO-WARD-1, RAICHUR vs M/S. SRI.SEETA RAMAIAH SETTY CHIGARAMBATLA, RAICHUR

ITA 1632/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
28/2/2017

JUPITER CAPIAL P. LTD. vs CIT, BANGALORE

ITA 253/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
28/2/2017

MAGMA DESIGN AUTOMATION I P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1279/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
28/2/2017