COMNR.OF INCOME TAX vs. DURGA CONSTRUCTION

PDF · subscribers
ITA/123/2004HC OrissaODHC01034878200427 February 2017Bench: MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY1 pages

No AI summary yet for this judgment.

I.T.A. No.123 of 2004

04 27.02.2017 A memo dated 16.02.2017 has been filed by Mr. S.K.Acha rya, learned Senior Standing Counsel for the Income Tax Department stating therein that the ap pellant wants to withdraw this Appeal in view of the Circular issued by the CBDT. In view of the memo filed this Appeal is dismissed as withdrawn. Free copy of this order be handed over to the learned counsel for the Income Tax Department.

.. I. Mahan ty,J.

...... Biswajit Mohanty,J. 2

Recent GST High Court judgments

Search GST case law →