Recent Judgments
Latest ITAT tax tribunal orders across all benches.(369,743 total)
HABIB KHAN,JAIPUR vs ACIT, JAIPUR
ITA 985/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
ACIT, JAIPUR vs THE RAJASTHAN STATE CO-OPERATIVE BANK LTD., JAIPUR
ITA 971/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
ITO(E), JAIPUR vs OM KOTHARI FOUNDATION, JAIPUR
ITA 967/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
MURPHY LIGHTING,JAIPUR vs ITO, JAIPUR
ITA 878/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
ITO, JAIPUR vs RAJESH KUMAR GUPTA, ALWAR
ITA 1138/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
REKHA RAM JAT,JAIPUR vs ITO, JAIPUR
ITA 1135/JPR/2016[2006-07]Status: DisposedITAT JaipurAY 2006-07
SATYA NARAYAN SHARMA,JAIPUR vs ACIT, JAIPUR
ITA 38/JPR/2015[2010-11]Status: DisposedITAT JaipurAY 2010-11
SMT. PANKAJA NILKANTH vs VASUDEV PANDURANG NAYAK
WP/148/2017ITAT Karnataka
A.S.BOPANNA
M/S. SURESHAM HOLDINGS (P) LTD.,KOLKATA vs ITO, WARD-5(1), KOLKATA, KOLKATA
ITA 1946/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
M/S SHAKAMBARI BUILDERS (P) LTD.,KOLKATA vs ACIT, CIR-5, KOLKATA, KOLKATA
ITA 1932/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
CHEVIOT CO. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 682/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SHRI MANAV KEJRIWAL,KOLKATA vs ITO, WD-49(2), KOLKATA, KOLKATA
ITA 1342/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
INCOME TAX OFFICER-WARD-1(3), HOOGHLY, HOOGHLY vs ASIM KUMAR NANDI, HOOGHLY
ITA 20/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-11, KOLKATA, KOLKATA vs M/S PEERLESS HOSPITEX HOSPITAL & RESEARCH CENTRE LTD., KALYANI
ITA 1326/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIR-10, KOLKATA, KOLKATA vs M/S STRUCTURAL WATERPROOFING CO. (P) LTD., KOLKATA
ITA 1322/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
PR COMMISSIONER OF INCOME TAX-6 vs NEW DELHI TELEVISION LIMITED
ITA/107/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX CENTRAL-III vs FIRST FLEXIPACK CORPORATION
ITA/108/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SMT. R. PRAKASH BAI,CHENNAI vs ACIT, CUDDALORE
ITA 2283/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
A.VIJAYARAGHAVAN,CHENNAI vs DCIT, CHENNAI
ITA 1379/CHNY/2016[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
DCIT CC 7(1), MUMBAI vs MANEESH R. SAPTE, MUMBAI
ITA 5492/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RASHTRIYA CHEMICALS COPPER CORPORATION,MUMBAI vs ITO 18(3)(1), MUMBAI
ITA 4931/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUKHESHAN EQUIPMENTS P. LTD,MUMBAI vs ITO WD 1(4), KALYAN
ITA 4924/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAHESH M. GANDHI,MUMBAI vs ACIT 20(2), MUMBAI
ITA 2976/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 3(1)(2), MUMBAI vs BANGALORE SHIRT CO.P.LTD, MUMBAI
ITA 788/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
E-CITY ENTERTAINMENT P. LTD,MUMBAI vs ITO 16(1)(2), MUMBAI
ITA 2974/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NETMAGIC SOLUTIONS P.LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 2205/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GEM CORPORAITON,MUMBAI vs JT CIT 22(1), MUMBAI
ITA 2127/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 27(1), MUMBAI vs GEM CORPORATON, MUMBAI
ITA 1740/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
THE BHATIA GENERAL HOSPITAL,MUMBAI vs ITO (E)- I(1), MUMBAI
ITA 1588/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ROSOBORONSERVICE (INDIA) LTD,NAVI MUMBAI vs ASST CIT (TDS) 3(2), MUMBAI
ITA 154/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
