Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,098 total)
THE ACIT-4(1), BHOPAL vs M/S. R. K. GUPTA CONSTRACTORS & ENGINEERS PVT. LTD., BHOPAL
ITA 598/IND/2015[2009-10]Status: DisposedITAT IndoreAY 2009-10
THE ITO, (EXEMPTION), INDORE vs M/S. N.T.THOMAS MEMORIAL EDUCATIONAL & DEVELOPMENT SOCIETY, INDORE
ITA 150/IND/2015[2011-12]Status: DisposedITAT IndoreAY 2011-12
M/S. N.T.THOMAS MEMORIAL EDUCATIONAL AND DEVELOPMENT SOCIETY,INDORE vs THE ACIT 1(2), INDORE
ITA 139/IND/2015[2011-12]Status: DisposedITAT IndoreAY 2011-12
SMT. MADHU AJMERA,INDORE vs THE ADDL.CIT R-2, INDORE
ITA 519/IND/2013[2009-10]Status: DisposedITAT IndoreAY 2009-10
LATE PRADEEP AJMERA T/H L/H SMT. MADHU AJMERA,INDORE vs THE ACIT 1(2), INDORE
ITA 518/IND/2013[2009-10]Status: DisposedITAT IndoreAY 2009-10
HERBICURE HEALTHCARE BIO-HERBAL RESEARCH FOUNDATION,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 435/KOL/2016[]Status: DisposedITAT Kolkata
SRI SAMIR KUMAR BHATTACHARYA,KOLKATA vs ACIT, CIRCLE-23, HOOGHLY, HOOGHLY
ITA 2126/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
M/S DURGA ENGINEERING CO.,HOWRAH vs DCIT, CIRCLE-47, KOLKATA, KOLKATA
ITA 2057/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
VISHNU NOPANY,KOLKATA vs ITO, WARD-51(4), KOLKATA, KOLKATA
ITA 1562/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
JAGDAMBA JEWELLERS,KOLKATA vs DCIT, CIR-XIII, KOLKATA, KOLKATA
ITA 910/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-12, KOLKATA, KOLKATA vs M/S PRESSMAN REALTY LTD., KOLKATA
ITA 327/KOL/2014[2009-10]Status: DisposedITAT KolkataAY 2009-10
DCIT, CC-XXX, KOLKATA, KOLKATA vs M/S SHANTINATH TIE UP PVT. LTD., KOLKATA
ITA 1831/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT,CEN. CIR-VI, KOLKATA, KOLKATA vs SRI BINIT AGARWAL, KOLKATA
ITA 145/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
B. P. AGARWAL (HUF),KOLKATA vs THE ITO, WD-43(4), KOLKATA, KOLKATA
ITA 1414/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
D.C.I.T.-CC-XXV,KOL, KOLKATA vs M/S WARREN TEA LTD., KOLKATA
ITA 2786/KOL/2013[1999-2000]Status: DisposedITAT KolkataAY 1999-2000
SHAKTIPADA BHATTARJEE TECHNICAL INSTITUTE,BURDWAN vs THE COMMISSIONER OF INCOME TAX BURDWAN, BURDWAN
ITA 2785/KOL/2013[Does not arise]Status: DisposedITAT Kolkata
SHAKTIPADA BHATTARJEE TECHNICAL INSTITUTE,BURDWAN vs THE COMMISSIONER OF INCOME TAX BURDWAN, BURDWAN
ITA 2783/KOL/2013[Does not arise]Status: DisposedITAT Kolkata
I.T.O WD - 2(1),KOLKATA, KOLKATA vs M/S MIRCRO NIRWAT LTD., KOLKATA
ITA 2405/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
I.T.O WD-2(1), KOLKATA vs M/S RAJASHREE VANIJYA PVT. LTD., KOLKATA
ITA 1722/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MOHAMED MEERA ZIAUDEEN,CHENNAI vs ITO, CHENNAI
ITA 41/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SANKETH KETHI REDDY,CHENNAI vs ITO, CHENNAI
ITA 348/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs RAYALA CORPORATION PVT. LTD., CHENNAI
ITA 892/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
B.BHUVANESWARI,CHENNAI vs ITO, CHENNAI
ITA 3423/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
PRADIP M.SHAH,CHENNAI vs ITO, CHENNAI
ITA 3412/CHNY/2016[1988-89]Status: DisposedITAT ChennaiAY 1988-89
S.USHA,CHENNAI vs ITO, PONDICHERRY
ITA 3405/CHNY/2016[2002-03]Status: DisposedITAT ChennaiAY 2002-03
M;LAKSHMANAN,CHENNAI vs ITO, THENI
ITA 3356/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M;LAKSHMANAN,CHENNAI vs ITO, THENI
ITA 3355/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SELVA GOLD COVERING P LTD.,CHENNAI vs DCIT, COIMBATORE
ITA 3262/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
THE PAINKULAM PRIMARY AGRI. CO-OPERATIVE BANK LTD.,KANYAKUMARI vs CIT(A), MADURAI
ITA 3214/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs M/S. SHRIRAM PROPERTIES (P) LTD., CHENNAI
ITA 2827/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
