Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,088 total)
M/S STERLITE INDUSTRIES (INDIA) LTD.,TUTICORIN vs DCIT, CHENNAI
ITA 86/CHNY/2008[2004-05]Status: DisposedITAT ChennaiAY 2004-05
ACIT, CHENNAI vs M/S STERLITE INDUSTRIES (INDIA) LTD., TUTICORIN
ITA 319/CHNY/2008[2004-05]Status: DisposedITAT ChennaiAY 2004-05
ACIT, CHENNAI vs M/S STERLITE INDUSTRIES (INDIA) LTD., CHENNAI
ITA 318/CHNY/2008[2004-05]Status: DisposedITAT ChennaiAY 2004-05
ROHIT S. VISHWASRAO,MUMBAI vs ITO WD 32(3)(2), MUMBAI
ITA 6700/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ATOS INFORMATION TECHNOLOGY HK LTD.,MUMBAI vs DCIT (INTL. TAX) RANGE 1(1)(2), MUMBAI
ITA 6436/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SNEHA ALLOYS PVT. LTD.,MUMBAI vs ITO 7(2)(4), MUMBAI
ITA 5090/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BALDOTA VALVE AND FITTING CO. PVT. LTD.,MUMBAI vs ITO 9(1)(2), MUMBAI
ITA 5005/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SETH WALCHAND HIRACHAND MEMORIAL TRUST,MUMBAI vs ITO (E) II(1), MUMBAI
ITA 4852/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMEETA D KAPUR,MUMBAI vs \U005CU005CU00CCTO 21(3)(1), MUMBAI
ITA 4286/MUM/2016[2003-04]Status: DisposedITAT MumbaiAY 2003-04
KAWALNAIN SINGH SEHGAL,MUMBAI vs ITO 21(2)(3), MUMBAI
ITA 4281/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MARVE BEACH REALOTRS P. LTD,MUMBAI vs ITO 10(3)(2), MUMBAI
ITA 4153/MUM/2016[1999-00]Status: DisposedITAT MumbaiAY 1999-00
ITO 21(2)(4), MUMBAI vs NAVSANDESH SAHAKARI PATPEDHI MARYADIT, MUMBAI
ITA 3954/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
HINDUSTAN DIAMOND CO. P.LTD,MUMBAI vs ASST CIT 14(2)(1), MUMBAI
ITA 3844/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
J. M CORPORATION,MUMBAI vs ITO 25(3)(2), MUMBAI
ITA 3819/MUM/2016[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 5(2)(2), MUMBAI vs KAMDHENU VALVES P.LTD, MUMBAI
ITA 3774/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HARAKCHAND G. PATEL,MUMBAI vs ITO 25(1)(1), MUMBAI
ITA 3533/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PUSHPARAJ SHETTY,MUMBAI vs ITO RG 22(2)2, VASHI
ITA 3459/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SPAN CORPORATION,MUMBAI vs CIT (A)-44, MUMBAI
ITA 3042/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 2(3)(2), MUMBAI vs SRS PHARMACEUTICALS P LTD, MUMBAI
ITA 825/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (TDS) 2(3), MUMBAI vs VANTAGE INTERNATIONAL MANGAEMENT COMPANY, MUMBAI
ITA 609/MUM/2015[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT 31(1), MUMBAI vs AWADHNARAYAN L SINGH, MUMBAI
ITA 4267/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 31(1), MUMBAI vs AWADHANARAYAN L SINGH, MUMBAI
ITA 4264/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 31(2)(3), MUMBAI vs MUKESH M PARMAR, MUMBAI
ITA 4172/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 31(2)(4), MUMBAI vs NEETA ENTERPRISES, MUMBAI
ITA 4171/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO WD 2(2), MUMBAI vs SANJAY SATYANARAYAN AGRAWAL, THANE
ITA 3854/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 13(1)(1), MUMBAI vs NIHAR EQUIPMENT PVT. LTD., MUMBAI
ITA 3790/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT (TDS) 1(3), MUMBAI vs MANILAL PATEL CLEARING FORWARDING P.LTD, MUMBAI
ITA 3470/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 1(1)(2), MUMBAI vs HDFC ASSET MANAGEMENT CO. LTD, MUMBAI
ITA 3223/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 1(2), MUMBAI vs CIPLA LTD, MUMBAI
ITA 3090/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HDFC ASSET MANAGEMENT CO. LTD,MUMBAI vs DCIT RG 1(1), MUMBAI
ITA 3058/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12