Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,084 total)
RAJESH D DEDHIA ( HUF),MUMBAI vs ASST CIT CEN CIR 23, MUMBAI
ITA 2617/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAFE CLEARING & FORWARDING P. LTD,MUMBAI vs ITO 7(2)(2), MUMBAI
ITA 2193/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GROWMOARE LEASING & INVESTMENT LTD,MUMBAI vs DCIT CEN CIR 31, MUMBAI
ITA 2133/MUM/2015[1997-98]Status: DisposedITAT MumbaiAY 1997-98
GROWMOARE LEASING & INVESTMENT LTD,MUMBAI vs ASST CIT CEN CIR 31, MUMBAI
ITA 2132/MUM/2015[1994-95]Status: DisposedITAT MumbaiAY 1994-95
GNS OUTSOURCING P.LTD,MUMBAI vs DCIT 3(1), MUMBAI
ITA 1864/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GSB SECURITIES P. LTD, MUMBAI vs ITO (TDS) 1(4), MUMBAI
ITA 7433/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
GSB CAPITAL MARKETS LTD, MUMBAI vs ITO (TDS) 1(4), MUMBAI
ITA 7432/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KAPIL ASHOK BAJAJ,MUMBAI vs ACIT 20(1), MUMBAI
ITA 3565/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 19(1)(1), MUMBAI vs LEWIS FAMILY TRUST, MUMBAI
ITA 3254/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MOHD SALIM HALIM SHAIKH,MUMBAI vs DCIT 22(1), MUMBAI
ITA 2988/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MANISH LALWANI,MUMBAI vs ITO 16(1)(2), MUMBAI
ITA 2759/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KAUSHLIYA N KUWADEKAR,MUMBAI vs ACIT 20(1), MUMBAI
ITA 184/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NOVA DIGITAL SERVICES,THANE vs ITO WD 3(1), THANE
ITA 7061/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
KIRIT D. SANGHVI AND 2 OTHERS,MUMBAI vs ITO 13(3)(1), MUMBAI
ITA 6866/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LOKHANDWALA ESTATES AND DEVELOPMENT COMPANY P. LTD,MUMBAI vs ITO 9(2)(2), MUMBAI
ITA 6615/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 7(2), MUMBAI vs SHREE RADHEY SOFTWARE SOLUTION P. LTD, MUMBAI
ITA 3648/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 22(3)1, NAVI MUMBAI vs DINESH SHIVAJIRAO GHADAGE, NAVI MUMBAI
ITA 2373/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MALTI MAHEDRA MEHTA THROUGH LEGAL HEIGHER,MUMBAI vs ITO 21(3)(3), MUMBAI
ITA 2223/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
LAXMICHAND J VORA,MUMBAI vs ITO WD 18(2)(1), MUMBAI
ITA 1874/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ROYAL NURSING HOME,MUMBAI vs ITO 11(3)(2), MUMBAI
ITA 1519/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASCON ARABIAN ALUMINIUM CO. PVT. LTD.,MUMBAI vs I.T.O. 3(1)(1), MUMBAI
ITA 2883/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DOUBLEDOT FINANCE LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 552/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 24(3)-4, MUMBAI vs RENUKA AJAY MARU, MUMBAI
ITA 3194/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 24(3)-4, MUMBAI vs RENUKA AJAY MARU, MUMBAI
ITA 3192/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DOUBLEDOT FINANCE LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 156/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT RG 4(1), MUMBAI vs DOUBLE DOT FINANCE LTD, MUMBAI
ITA 1079/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
UPS WORLD WIDE FORWARING INC,MUMBAI vs ADIT (IT)-2(2), MUMBAI
ITA 8839/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 9(1), MUMBAI vs AUROCHEM LABORATORIES P. LTD, MUMBAI
ITA 6906/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
M/S. PATEL ENGINEERING LTD,MUMBAI vs THE DY CIT CEN CIR 24 & 26, MUMBAI
ITA 7283/MUM/2007[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
M/S. PATEL ENGINEERING LTD,MUMBAI vs THE DY CIT CEN CIR 24 & 26, MUMBAI
ITA 7282/MUM/2007[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
