Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
DILIP SHAH,MUMBAI vs DCIT CEN CIR 11, MUMBAI
ITA 455/MUM/2014[2001-02]Status: DisposedITAT MumbaiAY 2001-02
DILIP SHAH,MUMBAI vs DCIT CEN CIR 11, MUMBAI
ITA 454/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DILIP SHAH,MUMBAI vs DCIT CEN CIR 11, MUMBAI
ITA 453/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DILIP SHAH,MUMBAI vs DCIT CEN CIR 11, MUMBAI
ITA 452/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DILIP SHAH,MUMBAI vs DCIT CEN CIR 11, MUMBAI
ITA 451/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DILIP SHAH,MUMBAI vs DCIT CEN CIR 11, MUMBAI
ITA 450/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DILIP SHAH,MUMBAI vs DCIT CEN CIR 11, MUMBAI
ITA 449/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DILIP SHAH,MUMBAI vs DCIT CEN CIR 11, MUMBAI
ITA 448/MUM/2014[2001-02]Status: DisposedITAT MumbaiAY 2001-02
RED HAT INDIA P.LTD,MUMBAI vs DDIT (IT) RG II, PUNE
ITA 1086/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RED HAT INDIA P.LTD,MUMBAI vs DDIT (IT) RG II, PUNE
ITA 1085/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHAREKHAN LTD,MUMBAI vs ASST CIT CEN CIR 22, MUMBAI
ITA 5470/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 8(3), MUMBAI vs SUSHRUT SURGICALS P. LTD, MUMBAI
ITA 6859/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC-1, MUMBAI vs POOJA EXPORTS, MUMBAI
ITA 6136/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SIDDHESH CAPITAL MARKET SERVICES P,.LTD,MUMBAI vs DCIT 3(3), MUMBAI
ITA 1259/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MILAN LABORATORIES (INDIA),THANE vs ACIT CIR 1, THANE
ITA 863/MUM/2009[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
M/S.RAO COMPUTERS CONSULTANTS PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 301/BANG/2017[2009-2010]Status: DisposedITAT BangaloreAY 2009-2010
DR.K.BALARAMAN,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 25/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DR.K.BALARAMAN,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 24/BANG/2017[2007-08]Status: DisposedITAT BangaloreAY 2007-08
VAIDYA NARAYANAN SUNDARAM,BANGALORE vs ITO, BANGALORE
ITA 995/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SREE SESHACHALA BUILDERS LTD.,BANGALORE vs DCIT, BANGALORE
ITA 975/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SREE SESHACHALA BUILDERS LTD.,BANGALORE vs DCIT, BANGALORE
ITA 974/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ITO, HUBLI vs SMT. FATIMA N BAGWAN, HUBLI
ITA 745/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO, HUBLI vs SRI. RAHEESAHMED N BAGWAN, HUBLI
ITA 743/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO, HUBLI vs SRI. RAHEESAHMED N BAGWAN, HUBLI
ITA 742/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, HUBLI vs SRI. NASIRUDDIN P BAGWAN, HUBLI
ITA 741/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ITO, HUBLI vs SRI. NASIRUDDIN P BAGWAN, HUBLI
ITA 740/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO, HUBLI vs SRI. NASIRUDDIN P BAGWAN, HUBLI
ITA 739/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S. CITRIX R & D INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1373/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S EARTH STONE GROUP,NEW DELHI vs ITO, NEW DELHI
ITA 235/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
RAYBAN SUN OPTICS INDIA LTD.,GURGAON vs DCIT, NEW DELHI
ITA 891/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
