Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,116 total)
SANJEEV A CHHEDA,MUMBAI vs ITO WD 30(3)(2), MUMBAI
ITA 4466/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUSHIL S. DESHPANDE,MUMBAI vs ITO 16(1)(4), MUMBAI
ITA 3601/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT CIR 2, KALYAN vs MEDIRAYS CORPORATION, THANE
ITA 190/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 9(3)(2), MUMBAI vs FUTURE GENERALI INDIA LIFE INSURANCE CO.LTD, MUMBAI
ITA 4373/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MAHESH ANAND SONTAKKE,MUMBAI vs DCIT CPC (TDS) GHAZIABAD, UTTAR PRADESH
ITA 4368/MUM/2015[2014-15(26Q-Q4)]Status: DisposedITAT Mumbai
MAHESH ANAND SONTAKKE,MUMBAI vs DCIT CPC (TDS) GHAZIABAD, UTTAR PRADESH
ITA 4367/MUM/2015[2014-15(26Q-Q3)]Status: DisposedITAT Mumbai
MAHESH ANAND SONTAKKE,MUMBAI vs DCIT CPC (TDS) GHAZIABAD, UTTAR PRADESH
ITA 4366/MUM/2015[2014-15(26Q-Q21)]Status: DisposedITAT Mumbai
ACIT CIR 27(1), NAVI MUMBAI vs JAYESH NAGARDAS BODATRA, MUMBAI
ITA 2994/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MEENA VASWANI,MUMBAI vs ACIT 26(1), MUMBAI
ITA 1985/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MEENA VASWANI,MUMBAI vs ACIT 26(1), MUMBAI
ITA 1984/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MEENA VASWANI,MUMBAI vs ACIT 26(1), MUMBAI
ITA 1983/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DILIP SITARAM BHAMARE,THANE vs ASST CIT CIR 3, KALYAN
ITA 7233/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MILAN B. DALAL,MUMBAI vs DCIT OSD-II CR -7, MUMBAI
ITA 6762/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KUDRAT PROPERTIES,MUMBAI vs ITO 23(2)(4), MUMBAI
ITA 5346/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NANDITA PATODIA,MUMBAI vs ITO WD 16(1)(1), MUMBAI
ITA 5982/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MIPCO SEAMLESS RINGS( GUJ) LTD,MUMBAI vs ASST CIT 6(3), MUMBAI
ITA 364/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BHARAT DIAMOND BOURSE,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 884/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (E) 1(1), MUMBAI vs BHARAT DIAMOND BOURSE, MUMBAI
ITA 4852/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO (E)-1(1),MUMBAI vs BHARAT DIAMOND BOURSE, MUMBAI
ITA 4437/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BHARAT DIAMOND BOURSE,MUMBAI vs ADDL CIT (E) RG-1, MUMBAI
ITA 2790/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BHARAT DIAMOND BOURSE,MUMBAI vs ADDL. C.I.T. (EXEMPTION) RG-1, MUMBAI
ITA 2789/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
M/S. GOLDFISH COMPUTERS P. LTD.,MUMBAI vs ACIT CENT. CIR. -40, MUMBAI
ITA 6892/MUM/2006[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
DDIT (I.T)-2(1), MUMBAI vs M/S. UPS WORLDWIDE FORWARDING INC., MUMBAI
ITA 3200/MUM/2006[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
COOK INDIA MEDICAL DEVICES PVT. LTD.,CHENNAI vs JCIT (OSD), CHENNAI
ITA 2546/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, BANGALORE vs M/S COGNIZANT GLOBAL SERVICES PVT. LTD., BANGALORE
ITA 754/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S.SYMBOL TECHNOLOGIES INDIA PVT.LTD.,BANGALORE vs DCIT- CIRCLE-6(1)(2), BANGALORE
ITA 2006/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI MUNSHI RAM L/H OF LATE SHRI BANWARI LAL (HUF),HARYANA vs ITO, BHIWANI
ITA 4770/DEL/2016[1995-96]Status: DisposedITAT DelhiAY 1995-96
SHRI MUNSHI RAM L/H OF LATE SHRI BANWARI LAL (HUF),HARYANA vs ITO, BHIWANI
ITA 4769/DEL/2016[1994-95]Status: DisposedITAT DelhiAY 1994-95
SMT. PARUL CHAUDHARY,MEERUT vs ITO, MEERUT
ITA 6124/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
LATE SH. BANWARI LAL,BHIWANI vs ITO, BHIWANI
ITA 3500/DEL/2014[1995-96]Status: DisposedITAT DelhiAY 1995-96
