Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
JINDAL PIPES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2654/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. CASIO INDIA COMPANY PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5611/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
CASIO INDIA COMPANY PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4726/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHILPA RE-ROLLERS PVT. LTD., (NOW KNOWN AS SHILPA STEEL & POWER LTD.),NAGPUR vs THE ASSTT. C.I.T., CIRCLE 2, NAGPUR
ITA 357/NAG/2014[2007-08]Status: DisposedITAT NagpurAY 2007-08
SHILPA RE-ROLLERS PVT. LTD., (NOW KNOWN AS SHILPA STEEL & POWER LTD.),NAGPUR vs THE ASSTT. C.I.T., CIRCLE 2, NAGPUR
ITA 356/NAG/2014[2006-07]Status: DisposedITAT NagpurAY 2006-07
SHRI CHANDRABHAN SINGH CHOUDHARY,CHHINDWARA vs THE DCIT 1(2), BHOPAL
ITA 170/IND/2014[2008-09]Status: DisposedITAT IndoreAY 2008-09
VJAY FOOD PRODUCTS,AJMER vs ITO, AJMER
ITA 707/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
AMARCHAND HUF,JAIPUR vs ITO, JAIPUR
ITA 490/JPR/2016[2006-07]Status: DisposedITAT JaipurAY 2006-07
PADAM PRAKASH KHAANDAKA HUF,JAIPUR vs ACIT, JAIPUR
ITA 251/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
ARIHANTH CHARITABLE TRUST,JAIPUR vs CIT(EXEMPTIONS), JAIPUR
ITA 1052/JPR/2016[]Status: DisposedITAT Jaipur
EMGEE CABLES & COMMUNICATIONS LTD.,JAIPUR vs DCIT, JAIPUR
ITA 390/JPR/2014[2008-09]Status: DisposedITAT JaipurAY 2008-09
E4E BUSINESS SOLUTIONS INDIA PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER
WP/51105/2016ITAT Karnataka
RAGHVENDRA S.CHAUHAN
VINOD GUPTA,KOLKATA vs ITO, WARD-31(1),KOLKATA, KOLKATA
ITA 2268/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
POREL DASS WATER & EFFLUENT PVT. LTD.,HOWRAH vs THE INCOME TAX OFFICER, WARD-1(4), KOLKATA, KOLKATA
ITA 2208/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
GOLDEN SAND TRUST,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 1815/KOL/2016[]Status: DisposedITAT Kolkata
DEBENDRA COLDSTORAGE PRIVATE LIMITED,HOOGHLY vs ACIT, CIRCLE-1, HOOGHLY, HOOGHLY
ITA 1419/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
RIVERBANK DEVELOPERS PVT. LTD.,KOLKATA vs CIT -4, KOLKATA, KOLKATA
ITA 1329/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S CONTROLLA ELECTROTECH PVT. LTD.,LUCKNOW vs THE DCIT, CEN. CIR-XXI, KOLKATA, KOLKATA
ITA 1491/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
SRI BHAGDEV ROY,KOLKATA vs A.C.I.T CC - XII,KOLKATA, KOLKATA
ITA 832/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
PR. COMMISSIONER OF INCOME TAX-IV vs HOLTEC CONSULTING PVT.LTD
ITA/261/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SUBASH SUBRAMANIAN,CHENNAI vs ITO, CHENNAI
ITA 3406/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
A.KISHORE KUMAR,CHENNAI vs ITO, CHENNAI
ITA 1764/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs GUMHO NT INDIA AUTO PARTS PRIVATE LTD., THIRUVALLUR
ITA 1671/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SUNDARAM FINANCE LIMITED,CHENNAI vs ADDL. CIT, CHENNAI
ITA 71/CHNY/2015[2003-04]Status: DisposedITAT ChennaiAY 2003-04
ACIT, CHENNAI vs SUNDARAM FINANCE LIMITED, CHENNAI
ITA 284/CHNY/2015[2003-04]Status: DisposedITAT ChennaiAY 2003-04
DCIT, TRICHY vs R.RAVISHANKAR, TRICHY
ITA 1731/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs IP RINGS LTD., CHENNAI
ITA 2022/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
I.P.RINGS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1670/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
PATEL PRATIBHA JV,MUMBAI vs ITO 31(2)(5), MUMBAI
ITA 678/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PATEL PRATIBHA JV,MUMBAI vs ITO 31(2)(5), MUMBAI
ITA 677/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
