Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,239 total)

ANJALI KOTAK,MUMBAI vs ITO 18(2)(2), MUMBAI

ITA 2920/MUM/2011[1999-00]Status: DisposedITAT MumbaiAY 1999-00
4/4/2017

ANJALI KOTAK,MUMBAI vs ITO 18(2)(2), MUMBAI

ITA 2471/MUM/2011[2001-02]Status: DisposedITAT MumbaiAY 2001-02
4/4/2017

SRI.SYED ALEEMULLAH,BANGALORE vs DCIT, BANGALORE

ITA 389/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
4/4/2017

M/S KMG INFOTECH LTD.,BANGALORE vs DCIT, BANGALORE

ITA 286/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
4/4/2017

ITO, BANGALORE vs M/S SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD., BANGALORE

ITA 809/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
4/4/2017

THE FEDERATION OF DAVANAGERE CHAMBERS OF COMMERCE AND INDUSTRY,DAVANGERE vs CIT, DAVANGERE

ITA 80/BANG/2015[N.A.]Status: DisposedITAT Bangalore
4/4/2017

ITO, BANGALORE vs M/S SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD., BANGALORE

ITA 233/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
4/4/2017

GE INTELLIGENT PLATFORMS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 164/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
4/4/2017

DCIT, BANGALORE vs M/S G.E. INTELLIGENT PLATFORMS PVT. LTD., BANGALORE

ITA 148/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
4/4/2017

SEETHABAI RAMARAO BAPAT CHARITABLE TRUST,SHIMOGA vs CIT, BANGALORE

ITA 1409/BANG/2015[N.A.]Status: DisposedITAT Bangalore
4/4/2017

SWASTHYA BIKASH SAMITI,BERHAMPUR vs DCIT, BERHAMPUR CIRCLE, BERHAMPUR

ITA 7/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
3/4/2017

ITO, WARD-3, ROURKELA, ROURKELA vs KANHAIYALAL AGARWAL, ROURKELA

ITA 7/CTK/2015[2008-09]Status: DisposedITAT CuttackAY 2008-09
3/4/2017

SWASTIK UDYOG,JAIPUR vs ITO, TONK

ITA 74/JPR/2017[2009-10]Status: DisposedITAT JaipurAY 2009-10
3/4/2017

AJAYMERU INFRASTRUCTURE PVT. LTD.,AJMER vs ITO, AJMER

ITA 149/JPR/2017[2010-11]Status: DisposedITAT JaipurAY 2010-11
3/4/2017

SMT. KAMAKSHI DEVI AVARU vs THE WEALTH TAX OFFICER

WTA/4/2016ITAT Karnataka

JOHN MICHAEL CUNHA,H.G.RAMESH

3/4/2017

M/S G M SUGARS AND ENERGY PVT.LTD. vs THE STATE OF KARNATAKA

WP/56686/2015ITAT Karnataka

A.S.BOPANNA

3/4/2017

ACIT, COIMBATORE vs SHRI A. CHANDRASEKARAN, TRICHY

ITA 2708/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
3/4/2017

MANAK DEVI BARMECHA,CHENNAI vs ACIT, CHENNAI

ITA 2140/CHNY/2016[2003-04]Status: DisposedITAT ChennaiAY 2003-04
3/4/2017

DCIT,CC-1(2), MUMBAI vs OMEGA ASSOCIATES, MUMBAI

ITA 2334/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
3/4/2017

DCIT CEN CIR 3(3) CEN RG 3, MUMBAI vs SHAREKHAN LTD, MUMBAI

ITA 5727/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
3/4/2017

BLEND FINANCIAL SERVICES LTD,MUMBAI vs DCIT 8(1), MUMBAI

ITA 4397/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
3/4/2017

ACIT 33(1), MUMBAI vs ALKESH KANTILAL PATEL, MUMBAI

ITA 4270/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
3/4/2017

RAVI KANT HUF,MUMBAI vs ITO WD 23(4), MUMBAI

ITA 4174/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
3/4/2017

ITO 8(1)(2), MUMBAI vs REED INFOMEDIA INDIA P.LTD, MUMBAI

ITA 2579/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
3/4/2017

REED INFOMEDIA INDIA P.LTD,MUMBAI vs ITO 7(2)(1), MUMBAI

ITA 2259/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
3/4/2017

ACIT 25(1), MUMBAI vs CITY LIFE DEVELOPERS, MUMBAI

ITA 6208/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
3/4/2017

CITY LIFE DEVELOPERS,MUMBAI vs CIT 25, MUMBAI

ITA 6116/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
3/4/2017

M. SQUARE ASSOCIATES,MUMBAI vs ACIT 15(2), MUMBAI

ITA 2295/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
3/4/2017

ADIT (E), NEW DELHI vs RAGHUVANSHI CHARITABLE TRUST, NEW DELHI

ITA 2809/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
3/4/2017

M/S MATRIX INFRASTRUCTURE,NEW DELHI vs ITO, NEW DELHI

ITA 5546/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
3/4/2017