Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,239 total)

ACIT, NEW DELHI vs SMT. ABHA UBEROI, NEW DELHI

ITA 3980/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
5/4/2017

SH. PRASHANT SHRIVASTAVA,NEW DELHI vs ACIT, NEW DELHI

ITA 2824/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
5/4/2017

RAMA KAPUR,NEW DELHI vs ACIT, NEW DELHI

ITA 6484/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
5/4/2017

M/S TANEJA CONSTRUCTION UDYOG LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5202/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
5/4/2017

ACIT, UTTRAKHAND vs UNIQUE HOTEL & RESTAURANTS PVT. LTD., DEHRADUN

ITA 2271/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
5/4/2017

ACIT, DEHRADUN vs UNIQUE HOTEL & RESTAURANTS PVT. LTD., DEHRADUN

ITA 1726/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
5/4/2017

ACIT, FARIDABAD vs M/S K.K. KOHLI & BROTHERS PVT. LTD., FARIDABAD

ITA 3883/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
5/4/2017

M/S. JANATHA TRADING CORPORATION vs THE ASSISTANT COMMISSIONER OF INCOME TAX

WP(C)/11782/2017ITAT Kerala
4/4/2017

VEERESH vs THE STATE OF KARNATAKA,

WA/101469/2016ITAT Karnataka

H.B.PRABHAKARA SASTRY,VINEET KOTHARI

4/4/2017

EXTREME NETWORKS INDIA PVT LTD.,CHENNAI vs DCIT, CHENNAI

ITA 449/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
4/4/2017

RATNAGIRI STAINLESS P. LTD,MUMBAI vs ITO 5(3)(1), MUMBAI

ITA 4463/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/4/2017

AKRUTI STEELFAB CORPORATION,MUMBAI vs DCIT CEN CIR 5(1), MUMBAI

ITA 381/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/4/2017

ACIT - 21(1), MUMBAI vs ANAND ENTERPRISES, MUMBAI

ITA 3037/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
4/4/2017

DCIT 1(1)(1), MUMBAI vs ALMET HEALTHCARE P.LTD, MUMBAI

ITA 4404/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
4/4/2017

DCIT 1(1)(1), MUMBAI vs ALMET HEALTHCARE P.LTD, MUMBAI

ITA 4403/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/4/2017

KAUSHIK S. VAKHARIA,MUMBAI vs ITO 25(3)(2), MUMBAI

ITA 3175/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/4/2017

ABDULQADIR A DOHADWALA,MUMBAI vs ACIT 13(3), MUMBAI

ITA 2224/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/4/2017

WELSPUN SYNTEX LTD,MUMBAI vs DCIT CEN CIR 22, MUMBAI

ITA 2221/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/4/2017

BRANDSCAPES CONSULTANCY P.LTD,MUMBAI vs ITO WD 6(1)(2), MUMBAI

ITA 7591/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
4/4/2017

BRANDSCAPES CONSULTANCY P.LTD,MUMBAI vs ITO 5(1)(2), MUMBAI

ITA 6508/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/4/2017

INSTANT HOLDINGS LTD,MUMBAI vs DCIT RG 6(2), MUMBAI

ITA 5838/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/4/2017

AARTI DRUGS LTD,MUMBAI vs ASST CIT RG 6(1), MUMBAI

ITA 5534/MUM/2014[2000-01]Status: DisposedITAT MumbaiAY 2000-01
4/4/2017

ASST CIT CIR 2, THANE vs SALASAR DEVELOPERS, THANE

ITA 4513/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
4/4/2017

ASST CIT CIR 2, THANE vs SALASAR DEVELOPERS, THANE

ITA 4512/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
4/4/2017

ASST CIT CIR 2, THANE vs SALASAR DEVELOPERS, THANE

ITA 4511/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
4/4/2017

FUTURISTIC OFFSHORE SERVICE OF CHEMICAL LTD,MUMBAI vs ITO 1(1)(3), MUMBAI

ITA 6125/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
4/4/2017

ASHAR REALTORS,THANE vs ADDL CIT RG 23(2), MUMBAI

ITA 1499/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/4/2017

ANJALI KOTAK,MUMBAI vs ITO 18(3)(3), MUMBAI

ITA 1882/MUM/2012[2002-03]Status: DisposedITAT MumbaiAY 2002-03
4/4/2017

FAZAL ABDUL WAHAB SARANG,MUMBAI vs D.C.I.T. CENTRAL RANGE - 36, MUMBAI

ITA 1457/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/4/2017

ANJALI KOTAK,MUMBAI vs ITO 18(2)(2), MUMBAI

ITA 2921/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
4/4/2017