Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
BHAGTWATIDEVI ROSHANLAL JHINGAN ESTATE LEGAL HEIR ASHOK JHINGAN,MUMBAI vs ACIT 19(3), MUMBAI
ITA 2897/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DEWANCHAND RAMSARAN INDUSTRIES P.LTD,MUMBAI vs DCIT CIR 6(2), MUMBAI
ITA 2654/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 8(3)(2), MUMBAI vs ZEBA HOME P.LTD, MUMBAI
ITA 2518/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 4(3)(4), MUMBAI vs SUNVIN INDUSTRIES P.LTD, THANE
ITA 2309/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TEXURE CONCEPT,MUMBAI vs DCIT 15(3), MUMBAI
ITA 2093/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 18(1)(2), MUMBAI vs PRAVIN U PARMAR (JAIN ), MUMBAI
ITA 6906/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 19(1), MUMBAI vs GOVIND B BAJAJ, MUMBAI
ITA 6590/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRAVIN U PARMAR (JAIN),MUMBAI vs ITO 18(1)(2), MUMBAI
ITA 6342/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CHANDRU K MIRCHANDANI,MUMBAI vs ITO 14(3)(3), MUMBAI
ITA 5368/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ULTRA TECH CEMENT LTD,MUMBAI vs ADDL CIT RG 2(2), MUMBAI
ITA 5065/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIVINA CO OP HSG SOCIETY LTD,MUMBAI vs ASST CIT RG 15(2), MUMBAI
ITA 4872/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SHLOKA TRADERS P.LTD,MUMBAI vs DCIT CEN CIR 13, MUMBAI
ITA 4004/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TATA MOTORS LTD,MUMBAI vs CIT LTU, MUMBAI
ITA 3519/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SANJAY KUMAR PODDAR,MUMBAI vs JCIT (OSD) 15(1), MUMBAI
ITA 3150/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ARUN ABAJI BHADARE,MUMBAI vs ITO 16(2)(4),
ITA 2509/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PAWAN KUMAR R MODI,MUMBAI vs ITO WD 3(2), THANE
ITA 2345/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 19(3), MUMBAI vs WADHWA CONSTRUCTIONS, MUMBAI
ITA 4470/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 1(1), MUMBAI vs FORBES & COMPANY LTD, MUMBAI
ITA 3774/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
FORBES AND COMPANY LTD ( FORMERLY KNOWN AS FORBES GOKAK LTD),MUMBAI vs ASST CIT 1(1), MUMBAI
ITA 3768/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
CHANDRABHSHAN R. SINGH,MUMBAI vs ITO RG 25(3)(1), MUMBAI
ITA 2217/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PANKAJ PARASAR,MUMBAI vs ACIT 11(1), MUMBAI
ITA 2726/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
FORBES AND COMPANY LTD ( FORMERLY KNOWN AS FORBES GOKAK LTD),MUMBAI vs DCIT 1(1), MUMBAI
ITA 5539/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 1(1), MUMBAI vs FORBES & CO.LTD, MUMBAI
ITA 5535/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SNEHAL RAKESH SAIGAL,MUMBAI vs DCIT 19(1), MUMBAI
ITA 8767/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHRI.S.SURESH,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 53/BANG/2017[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SHRI. VENKATACHALAPATHY GUPTA,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2296/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER, TIPTUR vs M/S.AGNI TRANSPORT, TIPTUR
ITA 2210/BANG/2016[2007-2008]Status: DisposedITAT BangaloreAY 2007-2008
MRS.SHANTHA GOPI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2132/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
HASANATH EDUCATION SOCIETY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1910/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SH. CHAND RATTAN BAGRI,NEW DELHI vs ACIT, NEW DELHI
ITA 553/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07