Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
DR. MURARI MOHAN KOLEY,KOLKATA vs ITO, WD-55(3), KOLKATA, KOLKATA
ITA 1396/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
BIDROHI SUR,KOLKATA vs CIT(A)-XXIV, KOLKATA, KOLKATA
ITA 1390/KOL/2014[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
SMT RADHA RANI MUKHERJEE,PURULIA vs DCIT, CIR-57, KOLKATA, KOLKATA
ITA 1367/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ITO, WD-1(2), KOLKATA, KOLKATA vs M/S NORTH BROOK JUTE CO. LTD., KOLKATA
ITA 1355/KOL/2014[2004-05]Status: DisposedITAT KolkataAY 2004-05
ITO, WD-12(3), KOLKATA, KOLKATA vs AMRABATHI INVESTRA PVT. LTD., KOLKATA
ITA 1315/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
THE JUTE CORPORATION OF INDIA LIMITED.,KOLKATA vs ADDL C.I.T RG - 1,KOLKATA, KOLKATA
ITA 863/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
ITO, (E) -II, KOLKATA, KOLKATA vs DEBI KAMAL ESTATE TRUST, KOLKATA
ITA 862/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
D.C.I.T CIR - 11,KOLKATA, KOLKATA vs M/S NALCO WATER INDIA LTD, KOLKATA
ITA 2111/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
ITO, WARD - 1(3), KOLKATA, KOLKATA vs M/S. GKW LTD., KOLKATA
ITA 459/KOL/2012[1996-97]Status: DisposedITAT KolkataAY 1996-97
I T C LIMITED,KOLKATA vs DCIT, CIRCLE - 8, KOLKATA, KOLKATA
ITA 253/KOL/2011[2006-07]Status: DisposedITAT KolkataAY 2006-07
ADIT(IT)-3(1), KOLKATA, KOLKATA vs WHITE INDUSTRIES AUSTRALIA LTD., KOLKATA
ITA 507/KOL/2010[1992-93]Status: DisposedITAT KolkataAY 1992-93
M/S. WHITE INDUSTRIES AUSTRALIA LTD.,KOLKATA vs ASST. DIT, INTERNATIONAL TAXATION - 3(1), KOLKATA, KOLKATA
ITA 477/KOL/2010[1992-93]Status: DisposedITAT KolkataAY 1992-93
THIRUMALA PHARMACHEM PVT. LTD.,CHENNAI vs ITO, CHENNAI
ITA 573/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
JAINAG VALLBHANENI,CHENNAI vs ITO, CHENNAI
ITA 5/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SAIPEM INDIA PROJECTS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 985/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, PUDUKKOTTAI vs A.ANBUKKANNAN, PUDUKKOTTAI
ITA 1871/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO, TRICHY vs B.RAJENDRAN, TRICHY
ITA 1870/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
A.ANBUKKANNAN,CHENNAI vs ITO, PUDUKKOTTAI
ITA 1731/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
B.RAJENDRAN,CHENNAI vs ITO, TRICHY
ITA 1730/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs SAIPEM INDIA PROJECTS LTD., CHENNAI
ITA 1400/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DDIT, CHENNAI vs THE SOUTH INDIAN FILM CHAMBER OF COMMERCE, CHENNAI
ITA 449/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT 14(2)(1), MUMBAI vs JEWELEX INDIA P.LTD, MUMBAI
ITA 4855/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMABEN H. SHAH,MUMBAI vs ACIT 16 (1), MUMBAI
ITA 2587/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MEGAYIELDS,MUMBAI vs DCIT 17(2), MUMBAI
ITA 2581/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PRAVIN PHARMA,MUMBAI vs ITO 23(3)(1),
ITA 804/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 14(1)(2), MUMBAI vs GODREJ & BOYCE MFG CO.LTD, MUMBAI
ITA 4321/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GODREJ & BOYCE MFG CO.LTD,MUMBAI vs ADDL CIT RG 14(1), MUMBAI
ITA 4040/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHOIR DREDGING COMPANY P. LTD,MUMBAI vs DCIT 3(1), MUMBAI
ITA 3701/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ZEBA HOME P.LTD,MUMBAI vs DCIT CIR 7(3), MUMBAI
ITA 3646/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASHOK JHINGNA,MUMBAI vs ITO 14(3)(1), MUMBAI
ITA 2898/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12