Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
LATE. VINAY PURI THROUGH LEGAL HEIR SMT. SHASHI PURI,NEW DELHI vs ACIT, NEW DELHI
ITA 5835/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs M/S DHARA VEGETABLE OIL & FOODS CO. LTD., NEW DELHI
ITA 504/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
DHARA VEGETABLE OIL AND FOODS COMPANY LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 353/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
SINHGAD TECHNICAL EDUCATION SOCIETY vs DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
WP/3713/2017ITAT Bombay
SMT.RAJEE RAJKUMAR vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/17509/2016ITAT Kerala
PRINCIPAL COMMISSIONER OF INCOME TAX FARIDABAD vs AMIT GUPTA
ITA/305/2016ITAT Punjab & Haryana
THE SUB REGISTRAR,CHALAKKUDI,COCHIN vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION, COCHIN
ITA 42/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
THE DCIT, COCHIN vs THE ACIT, COCHIN
ITA 16/COCH/2017[2006-07]Status: DisposedITAT CochinAY 2006-07
M/S ATMARAM & CO,KOLKATA vs DCIT, CIRCLE-34, KOLKATA, KOLKATA
ITA 129/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCI INDIA LTD.,KOLKATA vs DCIT,CIR-10(1) KOLKATA, KOLKATA
ITA 126/KOL/2017[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
AGRODOOT PIPES PVT. LTD.,KOLKATA vs CIT, -3, KOLKATA, KOLKATA
ITA 548/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
CHAITALI SAHA,KOLKATA vs CIT, (APPEALS)-XIV, KOLKATA, KOLKATA
ITA 775/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S CLASSIC FLOUR AND FOOD PROCESSING PVT LTD.,KOLKATA vs ITO, WD-11(4), KOLKATA, KOLKATA
ITA 764/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S CHANDUR L. SIPAHIMALANI,KOLKATA vs ITO, WD-29(2), KOLKATA, KOLKATA
ITA 604/KOL/2014[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
DCIT, CC-XIX, KOLKATA, KOLKATA vs M/S ATHA MINES PVT. LTD., KOLKATA
ITA 601/KOL/2014[2012-13]Status: DisposedITAT KolkataAY 2012-13
CPL TANNERY,KOLKATA vs ACIT, (CPC)/ITO, WD-33(4), BANGALORE, BANGALORE
ITA 485/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIR-4, KOLKATA, KOLKATA vs M/S MARUTI FREIGHT MOVERS LTD., KOLKATA
ITA 482/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MR DEBAYAN BHATTACHARYA,KOLKATA vs ACIT, CIRCLE-50, KOLKATA
ITA 32/KOL/2014[2008-09]Status: DisposedITAT KolkataAY 2008-09
AKSHOY CREATION,KOLKATA vs A.C.I.T., RANGE-43, KOLKATA, KOLKATA
ITA 2006/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MADAN KUMAR JHA,KOLKATA vs DCIT, CC-XIII, KOLKATA, KOLKATA
ITA 1998/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ACIT, CIRCLE-MURSHIDABAD, MURSHIDABAD vs DILIP KUMAR SAHA, MURSHIDABAD
ITA 1969/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
D.C.I.T., CIRCLE-28, KOLKATA, KOLKATA vs M/S. HYDRO CARBONS & CHEMICALS, KOLKATA
ITA 1626/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CC-XXIII, KOLKATA, KOLKATA vs JIS FOUNDATION, KOLKATA
ITA 1545/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S KHANDELWAL CHEMICALS,KOLKATA vs THE ITO, WD-35(3), KOLKATA, KOLKATA
ITA 1494/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
WEST BENGAL INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION,KOLKATA vs DCIT, CIR-10, KOLKATA, KOLKATA
ITA 1467/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, (TDS), WD-59(4), KOLKATA, KOLKATA vs M/S TEA BOARD, KOLKATA
ITA 1455/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, (TDS), WD-59(4), KOLKATA, KOLKATA vs M/S TEA BOARD, KOLKATA
ITA 1454/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, WD-3(3), KOLKATA, KOLKATA vs M/S SRI SUDHIR JAIN, KOLKATA
ITA 1427/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO, WD-41(2), KOLKATA, KOLKATA vs M/S DELTA CONSTRUCTION, KOLKATA
ITA 1424/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
INDUSTRIAL INVESTMENT BANK OF INDIA LTD.,KOLKATA vs DCIT, CIR-6, KOLKATA, KOLKATA
ITA 1416/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005