Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
NISHA ANIL SUREKHA,MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3859/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NISHA ANIL SUREKHA,MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3858/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NISHA ANIL SUREKHA,MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3857/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NISHA ANIL SUREKHA,MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3856/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CEN CIR 8(1), MUMBAI vs SWISS BRAINSTORE SYSTEMS INDIA P.LTD, MUMBAI
ITA 2775/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 8(1), MUMBAI vs SWISS BRAINSTORE SYSTEMS INDIA P.LTD, MUMBAI
ITA 2774/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 24(2)(3), MUMBAI vs KRISHNADEVI U SHARMA, MUMBAI
ITA 1497/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RALLIS INDIA LTD,MUMBAI vs ADDL CIT 3(3), MUMBAI
ITA 1095/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RANJIT GOBINDRAM MALKANI,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 7147/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MUMBAI METROPLITAN REGION DEVELOPMENT AUTHORITY,MUMBAI vs DIT (E), MUMBAI
ITA 3690/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 8(2)(2), MUMBAI vs KHAYBER PROPERTIES & INVESTMENTS P.LTD, MUMBAI
ITA 4062/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 11(1), MUMBAI vs MOVIE WORLD STUDIO LTD, MUMBAI
ITA 4849/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 11(1), MUMBAI vs MOVIE WORLD STUDIO LTD, MUMBAI
ITA 4848/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ACIT 11(1), MUMBAI vs MOVIE WORLD STUDIO LTD, MUMBAI
ITA 4847/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
THE ADIT (IT)-2(2), MUMBAI vs M/S. ZEE TV USA INC., MUMBAI
ITA 5607/MUM/2008[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
M/S. SYNDICATE BANK,BANGALORE vs ASST. COMMISSIONER OF INCOME-TAX(TDS), BANGALORE
ITA 1398/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ASST.C.I.T., BANGALORE vs M/S BROADCOM COMMUNICATIONS TECHNOLOGIES PVT. LTD., BANGALORE
ITA 494/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S THOMSON REUTERS INDIA SERVICES PRIVATE LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 1206/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
MARUTI SUZUKI INDIA LTD. (AS SUCCESSOR IN INTEREST OF ERSTWHILE M/S. SUZUKI POWERTRAIN INDIA LTD.- SINCE AMALGAMATED),NEW DELHI vs DCIT, NEW DELHI
ITA 902/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
GROHE INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 958/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
PRASHA SOLUTIONS (P) LTD.,DELHI vs ITO, NEW DELHI
ITA 6726/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
PRASHANT GUPTA (HUF),DELHI vs ACIT, NEW DELHI
ITA 3869/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. GROHE INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 479/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. KUSUM GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 6633/DEL/2014[2006-07]Status: PendingITAT DelhiAY 2006-07
ITO(TDS), MORADABAD vs M/S. EXECUTIVE ENGINEER, RAEBAREILLY
ITA 4103/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO(TDS), MORADABAD vs M/S. EXECUTIVE ENGINEER, RAEBAREILLY
ITA 4102/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. PROTO DEVELOPERS & TECHNOLOGIES LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 2990/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
LATE. SH. VINAY PURI THROUGH LEGAL HEIR SMT. SHASHI PURI,NEW DELHI vs ACIT, NEW DELHI
ITA 482/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
ITO, NEW DELHI vs SHRI SANJAY BASU, NEW DELHI
ITA 2593/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
LATE. VINAY PURI THROUGH LEGAL HEIR SMT. SHASHI PURI,NEW DELHI vs ACIT, NEW DELHI
ITA 5836/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
