Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
ACIT, NEW DELHI vs M/S. STARCON INDIA LTD., NEW DELHI
ITA 4424/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs M/S. DALLAS FINANCE LTD., NEW DELHI
ITA 3946/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
COMNR.OF I.TAX vs KIRAN DEVI AGRAWAL
ITA/128/2007ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
PRATEEK ALLOYS PVT. LTD., THR. ITS DIRECTOR, MRS. GIRIJA AGARWAL., vs ASST. COMMISSIONER OF INCOME TAX, CIRCEL (1) AND 2 ORS.,
WP/325/2017ITAT Bombay
COMNR.OF I.TAX vs SRIKANTA MISHRA
ITA/138/2007ITAT Orissa
C I T vs MAHARAJA UMMAID MILLS
ITA/333/2011ITAT Rajasthan
C I T JAIPUR vs M/S CHIRAS ASSAOCIATE S PVT LTD
ITA/294/2011ITAT Rajasthan
MAHESH BABU JAIN vs I T O JHALAWAR
ITA/657/2009ITAT Rajasthan
C I T AJMER vs M/S MUL CHAND KUMAWAT and ORS
ITA/538/2011ITAT Rajasthan
ROSHANI BEGUM,JAIPUR vs ACIT, JHUNJHUNU
ITA 43/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
RAJASTHAN TRANSMATE PVT. LTD.,JAIPUR vs ITO, SIKAR
ITA 823/JPR/2015[2008-09]Status: DisposedITAT JaipurAY 2008-09
AMIT BHANDARI,JAIPUR vs ITO, JAIPUR
ITA 350/JPR/2015[2008-09]Status: DisposedITAT JaipurAY 2008-09
SRI K S ASHOK KUMAR vs THE STATE OF KARNATAKA
WP/32454/2016ITAT Karnataka
A.S.BOPANNA
ABHAYKUMAR S/O BHARMAGOUDA PATIL, vs THE COMMISSIONER OF INCOME TAX (APPEALS) BELAGAVI.
WP/102950/2015ITAT Karnataka
B.SREENIVASE GOWDA
MR. K.C. SHANKARE GOWDA vs THE STATE OF KARNATAKA
WP/5353/2016ITAT Karnataka
A.S.BOPANNA
L. SRINIVASAIAH vs STATE OF KARNATAKA
WP/13808/2017ITAT Karnataka
ANAND BYRAREDDY
MR. RITHESH SALIAYAN vs THE STATE OF KARNATAKA
WP/14186/2016ITAT Karnataka
A.S.BOPANNA
SRI SHRIKANT KONAPUR vs THE STATE OF KARNATAKA
WP/40052/2016ITAT Karnataka
A.S.BOPANNA
MOUNT DISTILLERIES LTD.,GANGTOK vs ITO,WARD-2(4), GANGTOK
ITA 191/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, CHENNAI vs JANANI PROPERTIES & ESTATES P. LTD., CHENNAI
ITA 308/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
GATEWAY TERMINALS INDIA P.LTD,NAVI MUMBAI vs DCIT 5(1), MUMBAI
ITA 3595/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AHIMSA HOSPITALITY P.LTD,MUMBAI vs DCIT 1(1), MUMBAI
ITA 693/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CEN CIR 1(2), MUMBAI vs ROBERT MCLEAN & CO. LTD, KOLKATTA
ITA 4398/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MANISH C. JAIN,MUMBAI vs CIT (A) -59, MUMBAI
ITA 4369/MUM/2015[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ACIT 19(2), MUMBAI vs P.B. METAL CORPORATION, MUMBAI
ITA 4150/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANIL KUMAR SUREKHA,MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3864/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ANIL KUMAR SUREKHA,MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3863/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANIL KUMAR SUREKHA,MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3862/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ANIL KUMAR SUREKHA,MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3861/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NISHA ANIL SUREKHA,MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3860/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11