COMNR.OF I.TAX vs. KIRAN DEVI AGRAWAL

06.04.2017 Mr. S.K. Acharya learned Senior Standing Counsel for t he Income Tax Department files a memo in Court today indicating therein that the appellant wan ts to withdraw this Appeal in view of the Circular issued by the CBDT. The same is taken on re cord. In view of the memo filed this Appeal is dismissed as withdrawn. Free copy of this order be handed over to the learned counsel for the Income Tax Department.