Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
AMEER TRADING CORPORATION LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 7731/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
STANDARD GREASES & SPECIALITIES P. LTD,MUMBAI vs DCIT 10(2), MUMBAI
ITA 6705/MUM/2011[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AMIT K. DESAI,MUMBAI vs ITO 11(2)(1), MUMBAI
ITA 6051/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
AMIT K. DESAI,MUMBAI vs ITO 11(2)(1), MUMBAI
ITA 473/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
M/S. AMIT K. DESAI,MUMBAI vs ACIT-11(2),
ITA 6617/MUM/2008[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
DCIT CIR - 3(1), MUMBAI vs M/S. GUJARAT AMBUJA CEMENTS LTD., MUMBAI
ITA 1379/MUM/2007[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
SMT.VIDYA DEVI LADHANI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 118/BANG/2017[2009-2010]Status: DisposedITAT BangaloreAY 2009-2010
ITO, BANGALORE vs SHARDDHA TRUST, BANGALORE
ITA 899/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ITO, BANGALORE vs STRACEY MEMORIAL EDUCATIONAL SOCIETY, BANGALORE
ITA 854/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
CEA SOMA CICI JV,BANGALORE vs DCIT, BANGALORE
ITA 777/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
ASST.C.I.T., BANGALORE vs M/S MCAFEE SOFTWARE (INDIA) PVT. LTD., BANGALORE
ITA 422/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SMT. SOWMYA B. SUVARNA,BANGALORE vs ITO, BANGALORE
ITA 357/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SHRI.NASIR PASHA,MYSORE vs INCOME TAX OFFICER, MYSORE
ITA 2306/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S AMD INDIA PRIVATE LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1487/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S. RITES LTD.,GURGAON vs DCIT, NEW DELHI
ITA 4149/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. HOTZ INDUSTRIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3729/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. SUNSHINE CAPITAL LTD., NEW DELHI
ITA 2003/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. GLOBAL TELEVENTURE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1341/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. GLOBAL HERITAGE VENTURE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1336/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. GLOBAL HERITAGE VENTURE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1335/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. GLOBAL REALTY CREATIONS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1245/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. SHRI SHAYM SUNDER INFRASTRUCTURE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6216/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S. SMART DIGIVISION PVT.LTD., NEW DELHI
ITA 6112/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
TRIDENT TOWERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 537/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
MR. SANJEEV KUMAR AGARWAL,DELHI vs ACIT, NEW DELHI
ITA 5194/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SHRI RAVI GOYAL, NEW DELHI
ITA 692/DEL/2012[1989-90]Status: DisposedITAT DelhiAY 1989-90
ACIT, NEW DELHI vs SHRI RAVI GOYAL, NEW DELHI
ITA 691/DEL/2012[1987-88]Status: DisposedITAT DelhiAY 1987-88
ACIT, NEW DELHI vs SHRI RAVI GOYAL, NEW DELHI
ITA 690/DEL/2012[1986-87]Status: DisposedITAT DelhiAY 1986-87
ACIT, NEW DELHI vs SHRI RAVI GOYAL, NEW DELHI
ITA 689/DEL/2012[1985-86]Status: DisposedITAT DelhiAY 1985-86
ACIT, NEW DELHI vs SHRI RAVI GOYAL, NEW DELHI
ITA 688/DEL/2012[1984-85]Status: DisposedITAT DelhiAY 1984-85
