Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
DCIT CEN CIR 4(4) CEN RG 4, MUMBAI vs NAHAR ENTERPRISES, MUMBAI
ITA 3574/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 4(4) CEN RG 4, MUMBAI vs NAHAR ENTERPRISES, MUMBAI
ITA 3573/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CEN CIR 4(4) CEN RG 4, MUMBAI vs NAHAR ENTERPRISES, MUMBAI
ITA 3572/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
FAISAL SIDDQUI,MUMBAI vs ASST CIT CEN CIR 47, MUMBAI
ITA 301/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CC 8(4), MUMBAI vs FAISAL SIDDIQUI, MUMBAI
ITA 296/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NAHAR ENTERPRISES,MUMBAI vs DCIT (OSD) CEN RG 7, MUMBAI
ITA 2855/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NAHAR ENTERPRISES,MUMBAI vs DCIT (OSD) CEN RG 7, MUMBAI
ITA 2854/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NAHAR ENTERPRISES,MUMBAI vs DCIT (OSD) CEN RG 7, MUMBAI
ITA 2853/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SALASAR SILK MILLS P.LTD,MUMBAI vs CIT 1, MUMBAI
ITA 1964/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CLEARWATER CAPITAL PARTNERS(CYPRUS) LTD,MUMBAI vs DCIT (IT) 2(1)(1), MUMBAI
ITA 1200/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BALASORE ALLOYS LTD,ORRISSA vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 1166/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DIWAKAR N SHETTY,MUMBAI vs ACIT CEN CIR 34, MUMBAI
ITA 7309/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PIRAMAL GLASS LTD,MUMBAI vs ASST CIT CEN CIR 6(3), MUMBAI
ITA 6992/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ANATEK SERVICE P.LTD,MUMBAI vs ASST CIT 10(1), MUMBAI
ITA 6809/MUM/2014[1999-00]Status: DisposedITAT MumbaiAY 1999-00
MOTILAL PNACHALAL GALA,MUMBAI vs ITO 22(1)(3), MUMBAI
ITA 6550/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BANG SECURITIES P.LTD,MUMBAI vs DCIT 2(1), MUMBAI
ITA 5835/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CROMPTON GREAVES LTD,MUMBAI vs DCIT 6(2), MUMBAI
ITA 4585/MUM/2014[1998-99]Status: DisposedITAT MumbaiAY 1998-99
M.K. CREATIONS,MUMBAI vs ITO WD 14(1)(3), MUMBAI
ITA 3885/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BHARAT TALAKSHI CHHEDA,MUMBAI vs JT CIT 23(2), MUMBAI
ITA 2894/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ATCOM TECHNOLOGIES LTD,MUMBAI vs ACIT CIR 6(1), MUMBAI
ITA 1017/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MADHURIBEN VYAS (DECD),MUMBAI vs ITO 23(2)(3), MUMBAI
ITA 727/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MULTI COMMODITY EXCHANGE OF (I) LTD,MUMBAI vs DCIT CEN CIR 46, MUMBAI
ITA 6690/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MULTI COMMODITY EXCHANGE OF (I) LTD,MUMBAI vs DCIT CEN CIR 46, MUMBAI
ITA 6687/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT CIR 6(3), MUMBAI vs PRANAY SHEET METAL STAMPINGS LTD, MUMBAI
ITA 4597/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PRANAY SHEET METAL STAMPING LTD ( LATER ON MERGED WITH MAHINDRA LIGINE STEEL CO.LTD,MUMBAI vs ADDL CIT 10(1), MUMBAI
ITA 4558/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KEDIA SHARES & STOCKS BROKERS LTD,MUMBAI vs JT CIT (OSD) 4(3), MUMBAI
ITA 4033/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 23(2)(4), MUMBAI vs MAHESH V. CHANDWANI, MUMBAI
ITA 3707/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AAKAR ENTERPRISES,MUMBAI vs ITO 25(1)(3), MUMBAI
ITA 3044/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAHENDRA J SAVLA,MUMBAI vs ITO WD 18(2)2, MUMBAI
ITA 7558/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DDIT (IT) 3(1), MUMBAI vs KPMG, MUMBAI
ITA 2493/MUM/2012[2001-02]Status: DisposedITAT MumbaiAY 2001-02