Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
SODHANI FINANCIAL CONSULTANT PVT.LTD.,JAIPUR vs ITO, JAIPUR
ITA 191/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
VINOD SINGH,JAIPUR vs ITO, JAIPUR
ITA 454/JPR/2015[2010-11]Status: DisposedITAT JaipurAY 2010-11
RAVI vs THE COMMISSIONER,
WP/107823/2016ITAT Karnataka
G.NARENDAR
SANJHA CHULHA,KOLKATA vs ITO, WD-52(3), KOLKATA, KOLKATA
ITA 1380/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
SHRI JANARDHANAM BALAJI,THIRUVALLUR vs ITO, THIRUVALLUR
ITA 3077/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SNACKO BISC PVT. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 3043/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
JANARDHANAM BALAJI,THIRUVALLUR vs ITO, THIRUVALLUR
ITA 3011/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ITO, CHENNAI vs SHRI A.P. MADANMOHAN, CHENNAI
ITA 2808/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ITO, CHENNAI vs SHRI A.P. RAJMOHAN, CHENNAI
ITA 2807/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
WATERTEC (INDIA) PVT. LTD.,COIMBATORE vs DCIT, COIMBATORE
ITA 2696/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
JCIT (OSD), CHENNAI vs BLUE METALS COMPANY PVT LTD., CHENNAI
ITA 1544/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
JCIT (OSD), CHENNAI vs BLUE METALS COMPANY PVT LTD., CHENNAI
ITA 1543/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs EXTREME NETWORKS INDIA PVT. LTD., CHENNAI
ITA 434/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, VIRUDHUNAGAR vs M/S. MADRAS CEMENTS LTD., RAJAPALAYAM
ITA 1553/CHNY/2006[2002-03]Status: DisposedITAT ChennaiAY 2002-03
M/S. MADRAS CEMENTS LTD.,RAJAPALAYAM vs ACIT, VIRUDHUNAGAR
ITA 1197/CHNY/2006[2002-03]Status: DisposedITAT ChennaiAY 2002-03
M/S. MADRAS CEMENTS LTD.,CHENNAI vs JCIT, MADURAI
ITA 1121/CHNY/2001[1997-98]Status: DisposedITAT ChennaiAY 1997-98
JCIT, MADURAI vs M/S. MADRAS CEMENTS LTD., CHENNAI
ITA 1111/CHNY/2001[1997-98]Status: DisposedITAT ChennaiAY 1997-98
DCIT 10(2)(2), MUMBAI vs MAFATLAL INDUSTRIES LTD, MUMBAI
ITA 5755/MUM/2016[2003-04]Status: DisposedITAT MumbaiAY 2003-04
PARTH TRADELINKS P.LTD,MUMBAI vs ITO 13(1)(3), MUMBAI
ITA 4928/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MOUNT VIEW CLUB & RESORTS P. LTD,NAVI MUMBAI vs ACIT 10(3), MUMBAI
ITA 4841/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC RG 3(1), MUMBAI vs VIJAY GRIHNARIMAN P. LTD, MUMBAI
ITA 4366/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 21(1), MUMBAI vs INTERNATIONAL METRO CIVIL CONTRACTORS, MUMBAI
ITA 3934/MUM/2016[2002-03]Status: DisposedITAT MumbaiAY 2002-03
MAHENDRA J. SAVLA,MUMBAI vs ITO WD. 18(2)(2), MUMBAI
ITA 2934/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DATACOMP WEB TECHNOLOGIES (INDIA) PVT. LTD.,MUMBAI vs ITO 8(1)(3), MUMBAI
ITA 2890/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
S. MANSUKHLAL & CO.,MUMBAI vs DCIT - 14(2), MUMBAI
ITA 2781/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASST CIT CEN CIR 3(2), MUMBAI vs BALASORE ALLOYS LTD, ODISHA
ITA 667/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BALASORE ALLOYS LTD,ORRISSA vs DCIT CEN CIR 18 & 19, MUMBAI
ITA 621/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 4(1)(1), MUMBAI vs DALAL BAROCHA STOCK BROKING P.LTD, MUMBAI
ITA 616/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 14(1)(2), MUMBAI vs GODREJ INDUSTRIES, MUMBAI
ITA 4339/MUM/2015[2001-02]Status: DisposedITAT MumbaiAY 2001-02
DCIT CIR 35(2), MUMBAI vs NITU ANAND BHUSHAN, MUMBAI
ITA 3590/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12