Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,010 total)
M/S. BENGALI SWEET CENTER,NEW DELHI vs ACIT, NEW DELHI
ITA 2068/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT, NEW DELHI vs M/S. FEDERAL MOGUL GOETZE (INDIA) LTD., NEW DELHI
ITA 1811/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs ANIL JAIN, NEW DELHI
ITA 1431/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs ANIL JAIN, NEW DELHI
ITA 1430/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
VISHAVAMBHAR DAYAL MAHIPAL,GUJARAT vs ITO, HISAR
ITA 3674/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
VISHAVAMBHAR DAYAL MAHIPAL,HISAR vs ITO, HISAR
ITA 3395/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO(TDS), MEERUT vs U.P. STATE ROAD TRANSPORT CORPORATION, MEERUT
ITA 2518/DEL/2010[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO(TDS), MEERUT vs U.P. STATE ROAD TRANSPORT CORPORATION, MEERUT
ITA 2517/DEL/2010[2008-09]Status: DisposedITAT DelhiAY 2008-09
COMMISSIONER OF INCOME TAX vs MS HP STATE CO-OPERATIV BANK
ITA/14/2012ITAT Himachal Pradesh
HONOURABLE THE CHIEF JUSTICE MANSOOR AHMAD MIR,HON'BLE MR. JUSTICE SANDEEP SHARMA
THE ACIT, TRIVANDRUM vs M/S. MANOHAR HILL CHARITABLE TRUST, KOTTAYAM
ITA 368/COCH/2016[2008-09]Status: DisposedITAT CochinAY 2008-09
THE ACIT, TRIVANDRUM vs M/S. MANOHAR HILL CHARITABLE TRUST, KOTTAYAM
ITA 367/COCH/2016[2007-08]Status: DisposedITAT CochinAY 2007-08
THE ACIT, TRIVANDRUM vs M/S. MANOHAR HILL CHARITABLE TRUST, KOTTAYAM
ITA 366/COCH/2016[2006-07]Status: DisposedITAT CochinAY 2006-07
SHRI HEMRAJ,JAIPUR vs ITO, JAIPUR
ITA 49/JPR/2017[2006-07]Status: DisposedITAT JaipurAY 2006-07
BABU LAL LAKHERA (DECEASED),JAIPUR vs ITO, JAIPUR
ITA 47/JPR/2017[2009-10]Status: DisposedITAT JaipurAY 2009-10
PRITY SINGHAL,JAIPUR vs ACIT, JAIPUR
ITA 755/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
DAYA RAM POONIA,JAIPUR vs ITO, JAIPUR
ITA 492/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
AMALESH DAS,PURBA MEDINIPUR vs ITO, WD-4, HALDIA, PURBA MEDINIPUR
ITA 604/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
VIJAY KUMAR BAJORIA FOUNDATION,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 2293/KOL/2016[]Status: DisposedITAT Kolkata
INDIAN REFRACTORY MAKERS ASSISIATION,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 2289/KOL/2016[2014-15]Status: DisposedITAT KolkataAY 2014-15
SMT JHARNA SAHA,KOLKATA vs ITO, WD-40(1), KOLKATA, KOLKATA
ITA 1258/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SHRI KAMAL SINGH BARDIA,KOLKATA vs JCIT, RG-35, KOLKATA, KOLKATA
ITA 983/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S SUDERA SERVICES (P) LTD.,KOLKATA vs THE ITO, WD-8(4), KOLKATA, KOLKATA
ITA 724/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SWASTIKA MUKHERJEE,KOLKATA vs ITO, WD-55(4), KOLKATA, KOLKATA
ITA 257/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S SOMU PROPERTIES PVT. LTD.,KOLKATA vs DCIT, CIR-1, KOLKATA, KOLKATA
ITA 709/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MD. SHAMSAD ALAM,KOLKATA vs ITO, WARD-53(1), KOLKATA, KOLKATA
ITA 2124/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
LATE NABANI DHAR MAZUMDAR REP. BY L/H SRI BROJENDRA MOHAN MAZUMDAR,BURNPUR vs DCIT, CIRCLE-1, ASANSOL, ASANSOL
ITA 1576/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
MERCHANDISE PVT LTD.,KOLKATA vs CIT, KOLKATA-III, KOLKATA
ITA 1167/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
J.C.I.T RG - 3,ASANSOL, ASANSOL vs M/S PAWAN HARDCOKE INDUSTRIES, BURDWAN
ITA 406/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
J.C.I.T RANGE - 56,KOLKATA, KOLKATA vs M/S ARTI & SONS., KOLKATA
ITA 1932/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD vs COMMISSIONER OF INCOME TAX DELHI,XI & ANR.
ITA/161/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
