Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,241 total)
KAMALAM SAMBAN ALAGIRI EDUCATIONAL AND CHARITABLE TRUST,CUDDALORE vs ITO, CHENNAI
ITA 147/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
THE CHRISTIA LITERATURE SOCIETY,CHENNAI vs JCIT (OSD), CHENNAI
ITA 2818/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SYNERGY PROPERTIES & INVESTMENT INDIA P.LTD,CHENNAI vs DCIT CIR 3(3)(2), MUMBAI
ITA 683/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ARCELI REALTY LTD,MUMBAI vs ITO 15(1)(1), MUMBAI
ITA 6492/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LAW CHARTER,MUMBAI vs ASST CIT CIR 11(2), MUMBAI
ITA 4875/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 4(1)(2), MUMBAI vs DEEGEE ORCHARDS P.LTD, MUMBAI
ITA 4614/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ROBIN BIPIN MEHTA,MUMBAI vs ACIT CC 20, MUMBAI
ITA 4270/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 13(3)(1), MUMBAI vs ROYAL PALMS (INDIA )P. LTD, MUMBAI
ITA 3836/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ZOOM ENTERTAINMENT NETWORK LTD,MUMBAI vs ASST CIT CIR 11(1), MUMBAI
ITA 3453/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 5(2)(1), MUMBAI vs LITOLIER PROPERTIES HOLDINGS P.LTD, MUMBAI
ITA 3217/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ARCH BUILDERS & LAND DEVELOPERS P.LTD,MUMBAI vs ITO 9(1)(1), MUMBAI
ITA 3185/MUM/2016[1999-00]Status: DisposedITAT MumbaiAY 1999-00
NEHA HOME BUILDERS PVT. LTD.,MUMBAI vs DCIT 9(2), MUMBAI
ITA 2963/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
KIRTI R. AJMERA,MUMBAI vs ITO 19(2)(2), MUMBAI
ITA 245/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASIT C. MEHTA INVESTMENT INTERMEDIATES LTD,MUMBAI vs CIT(A)-8, MUMBAI
ITA 863/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
WORLD WIDE SHIP MANAGEMENT P.LTD,MUMBAI vs ITO WD 15(3)(2), MUMBAI
ITA 5525/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RICHILINE LEASING AND FIANANCE P. LTD,NAVI MUMBAI vs ITO 4(3)(2), MUMBAI
ITA 5404/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 20(2)(2), MUMBAI vs MOHAMMEDI Z. KANCHWALA, MUMBAI
ITA 4474/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SIGULER GUFF INDIA ADVISERS P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 403/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MOHAMMEDI. Z KANCHWALA,MUMBAI vs ITO WD 20(2)(2), MUMBAI
ITA 3966/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RINA S. MEHTA,MUMBAI vs ACIT CC 4(1), MUMBAI
ITA 3342/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TIME TECHNOPLAST LTD,MUMBAI vs PR CIT 11, MUMBAI
ITA 2460/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HCC REAL ESTATE LTD,MUMBAI vs DCIT 10(3), MUMBAI
ITA 2209/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(2)(1), MUMBAI vs LYKA EXPORTS P.LTD, MUMBAI
ITA 2052/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT 4(1)(1), MUMBAI vs ASIT C.MEHTA INVESTMENT INTERMEDIATES P.LTD, MUMBAI
ITA 1920/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 15(3)(2), MUMBAI vs STERLING ELECTRO ENTERPARISES P.LTD, MUMBAI
ITA 1506/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 29(1)(3), MUMBAI vs DHARMESH VINAYKUMAR SHAH, MUMBAI
ITA 1129/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TEJAS NAGINDAS AMBAVI,MUMBAI vs ASST CIT CR 21(2), MUMBAI
ITA 6410/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 8(2), MUMBAI vs LEXI P.LTD, MUMBAI
ITA 6162/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CEN CIR 38, MUMBAI vs MUDRA LIFESTYLE LTD, MUMBAI
ITA 520/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 2(3), MUMBAI vs TATA CHEMICALS LTD, MUMBAI
ITA 4455/MUM/2014[1999-00]Status: DisposedITAT MumbaiAY 1999-00
