Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,241 total)
C I T vs M/S GANESH LAL MODI
ITA/468/2011ITAT Rajasthan
C I T JAIPUR vs M/S GEMCO\
ITA/649/2011ITAT Rajasthan
C I T CENTRAL JAIPUR vs SHRI SHANKAR LAL PANDEY
ITA/592/2011ITAT Rajasthan
COMMISSIONER OF INCOME TAX ALWAR vs M/S INDITAL TINTORIA LTD
ITA/29/2015ITAT Rajasthan
C I T ALWAR vs ASHOK KR KAROLA
ITA/464/2011ITAT Rajasthan
M/S.EMPEE CREDIT CORPORATION,CALICUT vs THE ACIT, CALICUT
ITA 14/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
M/S.EMPEE CREDIT CORPORATION,CALICUT vs THE ACIT, CALICUT
ITA 13/COCH/2017[2009-10]Status: DisposedITAT CochinAY 2009-10
M/S.EMPEE CREDIT CORPORATION,CALICUT vs THE ACIT, CALICUT
ITA 12/COCH/2017[2008-09]Status: DisposedITAT CochinAY 2008-09
THE DCIT, KOLLAM vs M/S.TRANSWORLD HIRE PURCHASE INDIA LTD, KOLLAM
ITA 960/COCH/2005[1999-2000]Status: DisposedITAT CochinAY 1999-2000
ANUJ KUMAR,JAIPUR vs ITO, JAIPUR
ITA 62/JPR/2017[2009-10]Status: DisposedITAT JaipurAY 2009-10
ACIT, JAIPUR vs NIRMAL GLASSTECH INDUSTRIES, JAIPUR
ITA 963/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
RADHEY CONSTRUCTION PVT. LTD.,JAIPUR vs ITO, JAIPUR
ITA 822/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
RATAN TAXTILES P. LTD.,JAIPUR vs DCIT, JAIPUR
ITA 527/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
DCIT, JAIPUR vs KANHIYA LAL CHOUDHARY, TONK
ITA 233/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
ASHA SHARAM,JAIPUR vs CIT, KOTA
ITA 745/JPR/2015[2012-13]Status: DisposedITAT JaipurAY 2012-13
ACIT, ALWAR vs M/S AMIL MEDICAMENTS (I) LTD., BHIWADI
ITA 719/JPR/2012[1998-99]Status: DisposedITAT JaipurAY 1998-99
JAYAMUTHU vs STATE ELECTION COMMISSION FOR COOPERATION
WA/3482/2015ITAT Karnataka
ABHAY SHREENIWAS OKA (CJ),B.V.NAGARATHNA
HAROHALLI MILK PRODUCERS vs STATE ELECTION COMMISSIONER
WA/4515/2015ITAT Karnataka
ABHAY SHREENIWAS OKA (CJ),B.V.NAGARATHNA
ACIT, CIR-33, KOLKATA, KOLKATA vs M/S SIMPLEX MEINHARDT JOINT VENTURE, KOLKATA
ITA 693/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ACIT, CIR-33, KOLKATA, KOLKATA vs M/S SIMPLEX SOMDATT BUILDERS JV, KOLKATA
ITA 690/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S SHREEKUNJ SECURITIES PVT. LTD.,KOLKATA vs ITO, WD-3(1), KOLKATA, KOLKATA
ITA 378/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S STAINLESS INTERNATIONAL (P) LTD.,KOLKATA vs LD. I.T.O. WARD 5(1), KOLKATA, KOLKATA
ITA 2085/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
ORR DIGNAM & CO.,KOLKATA vs ITO, WD-54(4), KOLKATA, KOLKATA
ITA 1469/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
PRINCIPAL COMMISSIOER OF INCOME TAX-IV vs INTERTEK TESTING SERVICE INDIA P.LTD
ITA/316/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12(1)
ITA/443/2016ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX-10 vs KRISHAK BHARATI COOPERATIVE LTD.
ITA/579/2016ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX vs KRISHAK BHARATI COOPERATIVE LTD.
ITA/578/2016ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE PR. COMMISSIONER OF INCOME TAX-4 vs GUNVARDHAN VYAPAR PVT. LTD.
ITA/242/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX-IV vs IQOR INDIA SERVICES (P)LTD
ITA/315/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
A.ALAVUDEEN,CHENNAI vs ITO, SALEM
ITA 442/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
