Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,241 total)
ACIT CEN CIR 34, MUMBAI vs VARUN INDUSTRIES LTD, MUMBAI
ITA 3854/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
STANDARD INDUSTRIES LTD,MUMBAI vs DCIT 3(3), MUMBAI
ITA 3615/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VARUN INDUSTRIES LTD,MUMBAI vs ACIT CEN CIR 34, MUMBAI
ITA 2779/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUDHANVA INVESTMENTS & TRADING CO. P.LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 7639/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 4(2), MUMBAI vs FIRMENICH AROMATICS (I) P. TLD, MUMBAI
ITA 3744/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
WESCO AUTO PRODUCTS (INDIA) PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 226/DEL/2017[2007-08]Status: PendingITAT DelhiAY 2007-08
SH. BRIJ BHUSHAN AGGARWAL,SAHARANPUR vs ITO, SAHARANPUR
ITA 214/DEL/2017[2014-15]Status: DisposedITAT DelhiAY 2014-15
SHRI HUKAM CHAND S/O SHRI BUDHA,REWARI vs ITO, REWARI
ITA 5644/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
CPP ASSISTANCE SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5271/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT MONA BANSAL,KARNAL vs PR.CIT, KARNAL
ITA 2847/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, DEHRADUN vs M/S. BG EXPLORATION & PRODUCTION INDIA LTD., MUMBAI
ITA 1581/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. BG EXPLORATION & PRODUCTION INDIA LTD.,MUMBAI vs JCIT, DEHRADUN
ITA 1170/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
MS. ASHA GUPTA,NEW DELHI vs JCIT, NEW DELHI
ITA 6747/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs SHRI AJAY KUMAR, NOIDA
ITA 4214/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs SHRI AJAY KUMAR, NOIDA
ITA 4213/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. BHARTI TELEMEDIA LTD., NEW DELHI
ITA 3619/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. M & C SAATCHI COMMUNICATION P. LTD., NEW DELHI
ITA 3454/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
MS. NILA MEHTA,GHAZIABAD vs ACIT, NEW DELHI
ITA 3363/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. RITES LTD., GURGAON
ITA 3026/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. RITES LTD.,GURGAON vs DCIT, NEW DELHI
ITA 2826/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. NORTEL NETWORKS INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1402/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. MIRA EXIM LTD., NEW DELHI
ITA 125/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs SHRI SANDIP KUDESIA, NEW DELHI
ITA 466/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
TECHNIP UK LTD.,GURGAON vs DIT, NEW DELHI
ITA 4284/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SHRI HARVINDER SINGH, NEW DELHI
ITA 844/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
SHYAM FORGINGS PVT. LTD.,GAUTAM BUDH NAGAR vs DCIT, NEW DELHI
ITA 6194/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs SH. SUDHIR NAYYAR, NEW DELHI
ITA 5887/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. SHRUTI FASTENERS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5374/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SHRI SANJAY BAJAJ, NEW DELHI
ITA 5221/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
COMMISSIONER OF INCOME TAX-7 vs M/S ONS CREATION PVT. LTD.
ITA/629/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
