Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,241 total)
ITO, WD-2(2), ASANSOL, ASANSOL vs SHRI SUDHIR KUMAR MISHRA, BURDWAN
ITA 721/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
PR. COMMISSSIONER OF INCOME TAX-06 vs NATIONAL FERTILIZER LIMITED
ITA/551/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX-6 vs NATIONAL FERTILIZERS LTD .
ITA/784/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX-6 vs NATIONAL FERTILIZERS LTD.
ITA/782/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX - CENTRAL-2 vs SUNNY INFRAPROJ ECTS LTD.,
ITA/502/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
ITO, CHENNAI vs RAGHU RAMADAS, CHENNAI
ITA 244/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M.R.SHEIK ABDULLAH,CHENNAI vs ITO, CHENNAI
ITA 3424/CHNY/2016[2009-201]Status: DisposedITAT ChennaiAY 2009-201
D. P. VORA SECURITIES PVT. LTD.,MUMBAI vs DCIT - 4(1)(1), MUMBAI
ITA 5961/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
BHUPATI INVESTMENTS & FINANCE PVT. LTD.,MUMBAI vs DCIT - 5(1), MUMBAI
ITA 5167/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
LORD INDIA P. LTD,MUMBAI vs DCIT CIR 3(2), MUMBAI
ITA 3858/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 8(4), MUMBAI vs OFFBEAT DEVELOPERS P.LTD, MUMBAI
ITA 3723/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BELA INVESTMENT & FIANANCE CO LTD,MUMBAI vs ITO 8(1)(2), MUMBAI
ITA 3702/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 8(1)(2), MUMBAI vs SAFEX FIRE SERVICES LTD, MUMBAI
ITA 3593/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 8(1)(2), MUMBAI vs SAFEX FIRE SERVICES LTD, MUMBAI
ITA 3592/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 8(1)(2), MUMBAI vs SAFEX FIRE SERVICES LTD, MUMBAI
ITA 3591/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KHAJA MOHIADDIN G. SYED,MUMBAI vs ITO WD 24(1)(1)/30(1)(1), MUMBAI
ITA 4533/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 19(2), MUMBAI vs LEKHRAJ H DOSHI, MUMBAI
ITA 4502/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 1(3), KALYAN vs NOVA COSMATICS P.LTD, MUMBAI
ITA 3622/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAJESH CHANDRAKANT RITHE,PUNE vs ITO WD 4, NEW PANVEL
ITA 3430/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ANUSHKATI CHEMICALS & DRUGS LTD,MUMBAI vs ASST CIT RG 10(3), MUMBAI
ITA 2079/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ROHDA SPECIALTIY CHEMICALS INDIA LTD,MUMBAI vs ADDL CIT CIR 6(1), MUMBAI
ITA 830/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 7(2), MUMBAI vs ALBRIGHT & WILSON CHEMICALS INDIA LTD, MUMBAI
ITA 622/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MEHTA BROTHERS EXPORTS,MUMBAI vs ASST CIT CIR 16(3), MUMBAI
ITA 5753/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SACHIN CHOKHANI,MUMBAI vs ITO 9(3)( 1), MUMBAI
ITA 4505/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHILPA R. SHAH,MUMBAI vs ACIT 21(2), MUMBAI
ITA 4493/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VARUN JEWELS PVT.LTD.,MUMBAI vs ASSTT.CIT CENTRAL CIRCLE - 34, MUMBAI
ITA 3421/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SAIPRABHA MARINE SERVICES P.LTD,MUMBAI vs ASST CIT 10(2), MUMBAI
ITA 2553/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DBS BANK LTD,MUMBAI vs DDIT (IT) 1(2), MUMBAI
ITA 1606/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BELA INVESTMENT & INVESTMENT CO. LTD,MUMBAI vs ITO 8(1)2, MUMBAI
ITA 6776/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 8(1)(2), MUMBAI vs BELA INVESTMENT & FINANCE CO. LTD, MUMBAI
ITA 6759/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
