Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,249 total)
ITO (E), NEW DELHI vs M/S. INDIAN YOUTH CENTRE TRUST, NEW DELHI
ITA 234/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
VIRENDER KUMAR GUPTA,GURGAON vs ITO, GURGAON
ITA 6293/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S. BLOSSOM INVESTMENT PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5712/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SHRI UDAY SOOD,NEW DELHI vs ITO, NEW DELHI
ITA 4834/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S. SHIVA RUBBER INDUSTRIES,NEW DELHI vs ITO, GURGAON
ITA 2212/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT, NEW DELHI vs M/S. NIIT LTD., NEW DELHI
ITA 908/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. MC CAIN FOODS INDIA PVT. LTD., NEW DELHI
ITA 2513/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
MR. SUMIT DEV,NEW DELHI vs ITO, NEW DELHI
ITA 6197/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. STANDARD TELE TOWER PVT. LTD., NEW DELHI
ITA 4480/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
MR. SQUAD COMMUNICATIONS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 324/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. SQUAD COMMUNICATIONS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 323/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
MRS. SAROJ GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 1617/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
MRS. SAROJ GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 1616/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
MRS. SAROJ GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 1614/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs M/S M.M. CREATIONS, NEW DELHI
ITA 1241/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S M.M. CREATIONS, NEW DELHI
ITA 4973/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
SQUAD COMMUNICATIONS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4650/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ADIT, DEHRADUN vs M/S. MAERSK COMPANY LTD., MUMBAI
ITA 3429/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
ADIT, DEHRADUN vs M/S. MAERSK COMPANY LTD., MUMBAI
ITA 3428/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
SANGEETA UBEROI,NEW DELHI vs ACIT, NEW DELHI
ITA 5537/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S ORIENTAL INTERNATIONAL COY PVT. LTD., NEW DELHI
ITA 4979/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, FARIDABAD vs SMT. SANTOSH RAGHAV, FARIDABAD
ITA 3442/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs SWARN SAKHUJA, NEW DELHI
ITA 2127/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
COMNR.OF I.TAX vs LATE BIJU PATNAIK
ITA/106/2007ITAT Orissa
M/S M.V.S. ENGINEERING LTD. vs THE COMM. OF INCOME TAX
ITA/603/2004ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX-3 vs FRIGOGLASS INDIA PVT. LTD.
ITA/317/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-1 vs SHRI RAJENDRA AGGARWAL,
ITA/102/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
C I T vs M/S GANGANAGAR BOTTLING CO LTD
ITA/6/2006ITAT Rajasthan
MONA DEWAN vs INCOME TAX APPELLATE TRIBUNAL and ORS
ITA/110/2016ITAT Rajasthan
C I T-1 JAIPUR vs SHRI MOHAN AND COMPANY
ITA/673/2011ITAT Rajasthan
