Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,249 total)
COMMISSIOER OF INCOME TAX(INTERNATIONAL TAXATION )-1 vs ASPECT SOFTWARE INC.
ITA/944/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) - 1 vs ASPECT SOFTWARE INC.
ITA/28/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
VYASARPADI CO-OP. INDUSTRIAL ESTATE LTD.,CHENNAI vs ITO, CHENNAI
ITA 254/CHNY/2017[1998-99]Status: DisposedITAT ChennaiAY 1998-99
VYASARPADI CO-OP. INDUSTRIAL ESTATE LTD.,CHENNAI vs ITO, CHENNAI
ITA 253/CHNY/2017[1997-98]Status: DisposedITAT ChennaiAY 1997-98
DCIT, CHENNAI vs M/S. GOLDEN SHELTERS PVT. LTD., CHENNAI
ITA 2346/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs M/S. GOLDEN SHELTERS PVT. LTD., CHENNAI
ITA 2345/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs M/S. GOLDEN SHELTERS PVT. LTD., CHENNAI
ITA 2344/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, CHENNAI vs M/S. GOLDEN SHELTERS PVT. LTD., CHENNAI
ITA 2343/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, CHENNAI vs M/S. GOLDEN SHELTERS PVT. LTD., CHENNAI
ITA 2342/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs M/S. GOLDEN SHELTERS PVT. LTD., CHENNAI
ITA 2341/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT, CHENNAI vs PRAIT FOUNDATION PRIVATE LIMITED, CHENNAI
ITA 1344/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs PRAIT FOUNDATION PRIVATE LIMITED, CHENNAI
ITA 1343/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, CHENNAI vs PRAIT FOUNDATION PRIVATE LIMITED, CHENNAI
ITA 1342/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs PRAIT FOUNDATION PRIVATE LIMITED, CHENNAI
ITA 1341/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
GALAXY PREMISES P. LTD,MUMBAI vs DCIT CEN CIR 7(3), MUMBAI
ITA 5462/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SURESH L. SATYANI,MUMBAI vs ITO 23(3)(4), MUMBAI
ITA 3452/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT CIR 3, KALYAN vs PRABHAT TRADE LINK, KALYAN
ITA 4571/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 17(1), MUMBAI vs ELVE CORPORATION, MUMBAI
ITA 3565/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 17(1), MUMBAI vs ELVE CORPORATION, MUMBAI
ITA 3564/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KRISHMA CONCHEM PRODUCTS P.LTD,MUMBAI vs DCIT 6(2), MUMBAI
ITA 2742/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 25(3)(2), MUMBAI vs DINESH J SHAH, MUMBAI
ITA 855/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ANANDA FILM & TELECOMMUNICATION P.LTD (COMPANY),MUMBAI vs ASST CIT RG 11(1), MUMBAI
ITA 6776/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CEN CIR 7, MUMBAI vs SHREE SWAMI SAMARTH DEVELOPERS, MUMBAI
ITA 5964/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ANANDA FILM & TELECOMMUNICATION P. LTD (COMPANY),MUMBAI vs ASST CIT RG 11(1), MUMBAI
ITA 5398/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MAHARAHA BUILDERS P.LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 3794/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 7(1), MUMBAI vs NOVARTIS INDIA LTD, MUMBAI
ITA 3789/MUM/2014[1991-92]Status: DisposedITAT MumbaiAY 1991-92
S.S. ENTERPRISES,MUMBAI vs ITO 16(2)(4), MUMBAI
ITA 2521/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NIRMAL INDUSTRIAL CONTROLS PVT. LTD.,MUMBAI vs ACIT - 10(3), MUMBAI
ITA 5500/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MUNCIPAL CO OP BANK LTD,MUMBAI vs DCIT (OSD) 1(1), MUMBAI
ITA 4297/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MUKUL HOLDING & TRADING CO. P.LTD,MUMBAI vs DCIT CEN CIR 33, MUMBAI
ITA 4012/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
