Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
PR. COMMISSIONER OF INCOME TAX -7 vs PRECISION ELECTRONICS LTD.
ITA/359/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR COMMISSIONER OF IT KOTA vs H H MAHARRAO SHRI BRIJ RAJ SINGH JI
ITA/282/2016ITAT Rajasthan
C I T ALWAR vs M/S SUPREME CYLINDERS LTD
ITA/473/2011ITAT Rajasthan
MAHENDRA KUMAR PODDAR vs C I T and ANR
ITA/77/2006ITAT Rajasthan
C I T JAIPUR vs SUBHASH AGRAWAL
ITA/275/2008ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX vs M/S VARDHMAN INDUSTRIES LTD NEW DELHI
ITA/310/2016ITAT Punjab & Haryana
THE ITO, KOLLAM vs THE ENADIMANGALAM SERVICE CO-OP BANK LTD, PATHANAMTHITTA
ITA 76/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
OM OIL & FLOUR MILLS LTD,CUTTACK vs ACIT, CUTTACK
ITA 119/CTK/2014[2009-10]Status: DisposedITAT CuttackAY 2009-10
M/S. SEAMARK BIO ORGANIC PVT. LTD.,BHUBANESWAR vs ACIT, CIRCLE-1(1), CUTTACK
ITA 252/CTK/2016[2012-13]Status: DisposedITAT CuttackAY 2012-13
KUSUM POWERMET (P) LTD.,BHUBANESWAR vs DCIT, BHUBANESWAR
ITA 65/CTK/2015[2007-08]Status: DisposedITAT CuttackAY 2007-08
COMMISSIONER, CUTTACK MUNICIPAL CORPORATION,CUTTACK vs ACIT(TDS-II), BHUBANESWAR
ITA 52/CTK/2015[2009-10]Status: DisposedITAT CuttackAY 2009-10
DCIT, CIRCLE-2(1), SAMBALPUR, SAMBALPUR vs M/S. HINDUSTAN SALES PVT. LTD., KORAPUT
ITA 508/CTK/2014[2007-08]Status: DisposedITAT CuttackAY 2007-08
DCIT,ROURKELA CIRCLE, ROURKELA, ROURKELA vs M/S. ALTRADE MINERALS PVT. LTD., ROURKELA
ITA 457/CTK/2014[2009-10]Status: DisposedITAT CuttackAY 2009-10
ACIT, JAIPUR vs MAYURA INFRASTRUCTURE DEVELOPMENT COMPANY, KISHANGARH
ITA 873/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
ACIT, ALWAR vs LAKHANI SHOE CO. PVT. LTD.,
ITA 833/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
MAHIMA SHIKSHA SAMITI,JAIPUR vs ACIT(EXEMPTION), JAIPUR
ITA 831/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
DCIT, JAIPUR vs KAYAKALP HERBAL PVT. LTD., JAIPUR
ITA 609/JPR/2016[2005-06]Status: DisposedITAT JaipurAY 2005-06
ACIT, JAIPUR vs KULSUM MALIK, JAIPUR
ITA 606/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
DCIT, JAIPUR vs VIJAY MEHTA, JAIPUR
ITA 326/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
HEERA CHAND JAIN,JAIPUR vs ITO, JAIPUR
ITA 309/JPR/2016[2008-09]Status: DisposedITAT JaipurAY 2008-09
ITO, JAIPUR vs DEVENDRA KUMAR MALOO, JAIPUR
ITA 192/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
DCIT, JAIPUR vs COMPUCOM SOFTWARE LIMITED, JAIPUR
ITA 852/JPR/2014[2008-09]Status: DisposedITAT JaipurAY 2008-09
M/S MOHD. CONST. CO.,KOTA vs ACIT, KOTA
ITA 389/JPR/2012[2008-09]Status: DisposedITAT JaipurAY 2008-09
ACIT, KOTA vs SHRI MOHAMMAD MIYAN, KOTA
ITA 171/JPR/2012[2005-06]Status: DisposedITAT JaipurAY 2005-06
VIJAY INDUSTRIES vs THE STATE OF KARNATAKA
WP/109226/2015ITAT Karnataka
G.NARENDAR
DCIT, CC-XVI, KOLKATA, KOLKATA vs BENGAL EMTA COAL MINES LTD., KOLKATA
ITA 646/KOL/2011[2006-07]Status: DisposedITAT KolkataAY 2006-07
PRINCIPAL COMMISSIONER OF INCOME-TAX- 13 vs RAKESH GUPTA,
ITA/930/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX-5 vs LPS BOSSARD PVT.LTD
ITA/247/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)- 1 vs ASPECT SOFTWARE INC.
ITA/7/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX(CENTRAL) vs M/S SAHARA INDIA FINANCIAL CORPORATION LTD.
ITA/246/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR